High Courts23 Jan 2017Dismissed
The State of Bihar Vs Deopati Devi
Patna High Court · (2017) 1 PLJR 797
Bihar Pension Rules, 1950 - Rule 139, Rule 43(b)
COURT ARCHIVE
Patna High Court judgments, 2017
713 judgments · page 33 of 36
High Courts23 Jan 2017Allowed
Shahanawaz Rizwi Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 418
Criminal Procedure Code, 1973 (CrPC) - Section 202, Section 204Penal Code, 1860 (IPC) - Section 506
High Courts23 Jan 2017Partly Allowed
Nanhku Sao Vs The State of Bihar
Patna High Court · (2017) 2 ECrC 306
Penal Code, 1860 (IPC) - Section 307, Section 326
High Courts23 Jan 2017Allowed
Jyant Ajat Shatru Vs State of Bihar
Patna High Court · (2017) 1 PLJR 645
High Courts23 Jan 2017Allowed
Parmeshwar Chauhan Vs State of Bihar
Patna High Court · (2017) 2 ECrC 317 : (2017) 2 PLJR 74
Penal Code, 1860 (IPC) - Section 149, Section 307, Section 324
High Courts23 Jan 2017Allowed
Bhikhari Vs The Union of India
Patna High Court · (2017) 2 LLJ 59 : (2017) 2 PLJR 46
Constitution of India, 1950 - Article 226
High Courts20 Jan 2017Dismissed
Pramod Mahto Vs State of Bihar
Patna High Court · (2017) AIR(Patna) 39
Bihar Municipal Act, 2007 - Section 18(m)Constitution of India, 1950 - Article 226
High Courts20 Jan 2017Dismissed
Sonu Kumar Poddar Vs The State of Bihar
Patna High Court · (2017) 1 BBCJ 439 : (2017) 1 BLJud 343 : (2017) CriLJ 1506 : (2017) 2 ECrC 120 : (2017) 1 PCCR 424
Penal Code, 1860 (IPC) - Section 376(f)
High Courts20 Jan 2017Partly Allowed
Dharmendra Kumar Jha Vs The State of Bihar
Patna High Court · (2017) 1 PCCR 473 : (2017) 1 PLJR 926
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, Section 498-A, Section 504
High Courts20 Jan 2017Allowed
Ranjeet Kumar Jha Vs The State of Bihar
Patna High Court · (2017) 1 PCCR 419
Criminal Procedure Code, 1973 (CrPC) - Section 439, Section 482
High Courts19 Jan 2017Disposed off
TETARI DEVI Vs STATE OF BIHAR
Patna High Court · (2017) 01 PAT CK 0074
High Courts19 Jan 2017
Guru Govind Singh & ors. Vs The State Of Bihar & anr
Patna High Court · (2017) 01 PAT CK 0073
Code of Criminal Procedure, 1973, Section 147, Section 147(1), Section 147(3) - Dispute concerning right of use of land or water - Dispute concerning right of use of land
High Courts19 Jan 2017
Reference from District & Sessions Judge Siwan Vs Suo- Motu
Patna High Court · (2017) 01 PAT CK 0072
Code of Criminal Procedure, 1973, Section 203, Section 178, Section 179, Section 395(2), Sections 177 - Dismissal of complaint
High Courts19 Jan 2017Allowed
Vikash Kumar Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 276 : (2017) 1 BLJud 301 : (2017) 2 ECrC 109 : (2017) 1 PCCR 351
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts19 Jan 2017Dismissed
Awadhesh Das Vs The State of Bihar
Patna High Court · (2017) 1 PCCR 379
Penal Code, 1860 (IPC) - Section 379
High Courts19 Jan 2017Allowed
Parmeshwari Sinha Vs The State of Bihar
Patna High Court · (2017) 2 ECrC 408
Bihar Special Courts Act, 2009 - Section 13
High Courts19 Jan 2017Allowed
Baban Singh Vs The State of Bihar
Patna High Court · (2017) 2 ECrC 405
Penal Code, 1860 (IPC) - Section 415, Section 420
High Courts19 Jan 2017Dismissed
Sunil Singh Vs Nirmala Devi
Patna High Court · (2017) 2 ECrC 137
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 127
High Courts18 Jan 2017Dismissed
Anant Singh Vs State of Bihar
Patna High Court · (2017) 173 AIC 470 : (2017) 1 BBCJ 272 : (2017) 1 BLJud 281 : (2017) 2 ECrC 416 : (2017) 1 PCCR 345
Bihar Control of Crimes Act, 1981 - Section 12(2)
High Courts18 Jan 2017Allowed
Akhilesh Kumar Singh Vs The State of Bihar
Patna High Court · (2017) 1 BBCJ 255 : (2017) 1 BLJud 297 : (2017) 2 ECrC 412 : (2017) 1 PCCR 341 : (2017) 1 PLJR 778
Constitution of India, 1950 - Article 14, Article 19, Article 21Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 353, Section 504, Section 506