COURT ARCHIVE

Patna High Court judgments, 2016

1,525 judgments · page 60 of 77

High Courts09 Mar 2016Dismissed

Sahara India and Others Vs The State of Bihar and Others

Patna High Court · (2017) 1 CLR 82 : (2016) 149 FLR 882 : (2016) 2 PLJR 680

Bihar Shops and Establishments Act, 1953 - Section 2 (20), Section 27 (7), Section 28, Section 28 (1)Industrial Disputes Act, 1947 - Section 10 (1) (c)

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High Courts09 Mar 2016Dismissed

Arun Kumar Vs State of Bihar

Patna High Court · (2016) 2 PLJR 759

Bihar Finance Act, 1981 - Section 49, 51Bihar Value Added Tax Act, 2005 - Section 56(4), 81, 83, 86, 86(a), 94Criminal Procedure Code, 1973 (CrPC) - Section 154

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High Courts09 Mar 2016Allowed

Rakesh Kumar Son of Sri Sudama Pathak Resident of Village-Chota Telpa, P.O.-Chapra, P.S.-Chapra Town, District-Saran and Others Vs Ashok Sharma Son of Sri Ram Awtar Sharma Resident of Village-Chota Telpa, P.O.-Chapra, P.S.-Chapra Town, Distr

Patna High Court · (2016) 163 AIC 723 : (2016) 3 CivilLJ 808 : (2016) 2 PLJR 548

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts09 Mar 2016Dismissed

Azad Transport Company Pvt. Ltd. and Others Vs The State of Bihar and Others

Patna High Court · (2016) 03 PAT CK 0082

Bihar Value Added Tax Act, 2005 - Section 10, Section 31, Section 32, Section 33, Section 34, Section 35, Section 49, Section 51, Section 55, Section 56, Section 56(4), Section 57, Section 58, Section 59, Section 60, Section 61, Section 62, Section 81

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High Courts09 Mar 2016Dismissed

Sujeet Kumar Vs The Union of India and Others

Patna High Court · (2016) 2 BBCJ 31 : (2016) 3 CLR 172 : (2016) 2 PLJR 895

Criminal Procedure Code, 1973 (CrPC) - Section 293

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High Courts09 Mar 2016Dismissed

Anjani Devi Vs State of Bihar and another

Patna High Court · (2016) 2 ECrC 590

Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Penal Code, 1860 (IPC) — Section 354

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High Courts09 Mar 2016Dismissed

Ajeet Kumar @ Ajeet Kumar Singh @ Ajeet Singh @ Sutar @ Lalwa @ Sutarava Vs State of Bihar through the Principal Secretary, Home (Special) Department and Ors.

Patna High Court · (2016) 2 BBCJ 43 : (2016) 2 BLJud 110 : (2016) 2 ECrC 583 : (2016) 2 PLJR 290

Bihar Control of Crimes Act, 1981 — Section 12

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High Courts09 Mar 2016Allowed

Raghubir Chaudhary and Others Vs The State of Bihar and Others

Patna High Court · (2016) 03 PAT CK 0039

Bihar Co-operative Societies Act, 1935 - Section 41(5), Section 48

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High Courts09 Mar 2016Partly Allowed

Gajendra Mohan Tiwary and Others Vs State of Bihar and Others

Patna High Court · (2016) 03 PAT CK 0033

Land Acquisition Act, 1894 - Section 11, Section 18, Section 23, Section 24, Section 25, Section 28, Section 3(a), Section 34, Section 4, Section 4(1), Section 54

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High Courts09 Mar 2016Disposed off