High Courts14 Mar 2016Dismissed
Arun Kumar Vs State of Bihar
Patna High Court · (2016) 2 PLJR 729
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 59 of 77
High Courts14 Mar 2016Allowed
Mammen Mathew and Others Vs State of Bihar and another
Patna High Court · (2016) 2 ECrC 524
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Penal Code, 1860 (IPC) — Section 120-B, 34, 384, 499, 500, 501, 502Press and Registration of Books Act, 1867 — Section 14
High Courts14 Mar 2016Allowed
Deepak Kumar Gupta @ Dipak Kumar Gupta @ Deepak Kumar Vs State of Bihar and another
Patna High Court · (2016) 2 ECrC 516
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts14 Mar 2016Allowed
Nilesh Prasad and Others Vs State of Bihar and Others
Patna High Court · (2016) 2 PLJR 550
Bihar Panchayat Raj Act, 2006 — Section 12, 135, 136(2), 151
High Courts14 Mar 2016Dismissed
Badri Singh and Os. Vs The State of Bihar
Patna High Court · (2016) 03 PAT CK 0067
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 357APenal Code, 1860 (IPC) - Section 376
High Courts14 Mar 2016Allowed
Sudesh Jha and Others Vs The State of Bihar and Others
Patna High Court · (2016) 03 PAT CK 0043
High Courts11 Mar 2016Dismissed
Ashok Kumar Rai Vs Rajendra Sah
Patna High Court · (2017) 169 AIC 363 : (2016) 3 PLJR 796
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 16(c)
High Courts11 Mar 2016Disposed off
Customs Department Vs The State of Bihar and Others
Patna High Court · (2016) 336 ELT 220 : (2016) 2 PLJR 567
Constitution of India, 1950 - Article 285, Article 289, Article 289 (1)
High Courts11 Mar 2016Dismissed
Executive Engineer Public Health Engineering Division, Muzaffarpur Vs Nawal Kishore Choudhary
Patna High Court · (2016) 2 PLJR 894
High Courts11 Mar 2016Dismissed
State of Bihar and Others Vs Birendra Ram
Patna High Court · (2016) 2 BLJud 234 : (2016) 2 PLJR 409
High Courts11 Mar 2016Allowed
Bibi Mehrun Nissa Vs Md. Ehsanul Haque
Patna High Court · (2016) AIR(Patna) 76 : (2016) 2 BBCJ 375 : (2016) 2 BLJud 206
Evidence Act, 1872 - Section 101Specific Relief Act, 1963 - Section 20
High Courts11 Mar 2016Dismissed
State of Bihar and Ors. Vs Mina Devi and Ors.
Patna High Court · (2016) 2 PLJR 289
High Courts11 Mar 2016Allowed
Guddu Mishra Vs The State of Bihar
Patna High Court · (2016) 03 PAT CK 0058
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts10 Mar 2016Allowed
M/s. Kanhaiya Traders Vs State of Bihar
Patna High Court · (2016) 3 PLJR 205
Bihar Value Added Tax Act, 2005 - Section 72(2)Constitution of India, 1950 - Article 226
High Courts10 Mar 2016Allowed
Abhayanker Singh and Others Vs The State of Bihar
Patna High Court · (2016) 03 PAT CK 0054
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts10 Mar 2016Allowed
The State of Bihar Vs Kailash Paswan and Others
Patna High Court · (2016) 03 PAT CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 34, Section 376
High Courts10 Mar 2016Dismissed
Sheikh Hassmuddin and Others Vs The State of Bihar and Others
Patna High Court · (2016) 03 PAT CK 0031
Constitution of India, 1950 - Article 226
High Courts10 Mar 2016Allowed
Birju Manjhi Vs The State of Bihar
Patna High Court · (2016) 03 PAT CK 0029
Penal Code, 1860 (IPC) - Section 307, Section 323, Section 324, Section 380, Section 396, Section 397, Section 460
High Courts10 Mar 2016Allowed
Arbind Kumar Mishra Vs State of Bihar
Patna High Court · (2017) 171 AIC 366 : (2016) 4 PLJR 246
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 167, 171F