High Courts03 Mar 2016Allowed
Harish Chandra Yadav Vs State of Bihar
Patna High Court · (2016) 161 AIC 810 : (2016) 2 BBCJ 431 : (2016) 2 ECrC 531 : (2016) 2 PLJR 710
Penal Code, 1860 (IPC) — Section 396
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 62 of 77
High Courts03 Mar 2016Dismissed
Bimla Devi Vs Uma Devi
Patna High Court · (2016) 03 PAT CK 0080
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 107Evidence Act, 1872 - Section 45, Section 47, Section 50, Section 59, Section 67, Section 68
High Courts03 Mar 2016Disposed Off
Shapoorji Paloonji and Company Pvt. Ltd. Vs Commissioner, Customs Central Excise and Service Tax and Others
Patna High Court · (2016) 03 PAT CK 0078
Cantonments Act, 2006 - Section 3Constitution of India, 1950 - Article 243, Article 243P, Article 243W, Article 248Finance Act, 1994 - Section 3, Section 65, Section 65B, Section 65B (31), Section 66D, Section 93
High Courts03 Mar 2016Allowed
Rajaram Sah Vs The State of Bihar
Patna High Court · (2016) 03 PAT CK 0051
Penal Code, 1860 (IPC) - Section 302, Section 304B
High Courts03 Mar 2016Allowed
Ramashish Sharma Vs Union of India through the Secretary, Department of Personnel and Training and Ors.
Patna High Court · (2016) 149 FLR 796 : (2016) 2 PLJR 280
High Courts03 Mar 2016Dismissed
Anil Kumar Mukund Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 99 : (2016) 2 BLJud 224
Constitution of India, 1950 - Article 217
High Courts02 Mar 2016Allowed
A.K. Ojha Vs Life Insurance Corporation of India and Others
Patna High Court · (2016) 149 FLR 520 : (2016) 2 LLJ 492 : (2016) 3 PLJR 135
Civil Procedure Code, 1908 (CPC) - Section 9Constitution of India, 1950 - Article 141, Article 309, Article 311(2)Industrial Disputes Act, 1947 - Section 10, Section 2 (oo), Section 2(a), Section 2(k), Section 2(oo), Section 25-F, Se
High Courts02 Mar 2016Dismissed
Rima Kumari Vs State of Bihar and Others
Patna High Court · (2016) 2 ECrC 523
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 363, 366A
High Courts02 Mar 2016Dismissed
Upendra Yadav @ Munshi Yadav alias Munshi Yadav Vs State of Bihar
Patna High Court · (2016) 1 BBCJ 605 : (2016) 2 ECrC 511
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34, 341
High Courts02 Mar 2016Dismissed
Vinay Kumar Pappu and Others Vs The Union of India and Others
Patna High Court · (2016) AIR(Patna) 86 : (2016) 2 BBCJ 164 : (2016) 2 PLJR 783
Cinematograph Act, 1952 - Section 5-B(1)
High Courts02 Mar 2016Allowed
Ram Baran Mandal Vs State of Bihar
Patna High Court · (2016) 2 ECrC 606
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Mar 2016Dismissed
State of Bihar and Ors. Vs Dr. Shafique Azam
Patna High Court · (2016) 2 PLJR 276
High Courts02 Mar 2016Allowed
Nawal Roy and Others Vs The State of Bihar
Patna High Court · (2016) 03 PAT CK 0038
Arms Act, 1959 - Section 27Evidence Act, 1872 - Section 145Penal Code, 1860 (IPC) - Section 148, Section 149, Section 304, Section 307
High Courts02 Mar 2016Disposed Off
Md. Sayeed Vs Deputy Commissioner of Income Tax
Patna High Court · (2016) 03 PAT CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 362Income Tax Act, 1961 - Section 143(3)Limitation Act, 1963 - Section 10, Section 11, Section 12, Section 13, Section 14, Section 15, Section 16, Section 17, Section 18, Section 19, Sec
High Courts01 Mar 2016Disposed Off
Sunil Kumar Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 100 : (2016) 3 PLJR 120
Constitution of India, 1950 - Article 226
High Courts01 Mar 2016Allowed
Md. Aslam @ Aslam Mian Vs State of Bihar
Patna High Court · (2016) 2 ECrC 528
Penal Code, 1860 (IPC) — Section 120B, 225, 302, 353
High Courts01 Mar 2016Allowed
Chandreshwar Nonia and Others Vs Sundari and Others
Patna High Court · (2016) 03 PAT CK 0030
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31Hindu Succession Act, 1956 - Section 14
High Courts01 Mar 2016Allowed
Pinki Kumari Vs State of Bihar
Patna High Court · (2016) 2 BLJud 159
Constitution of India, 1950 - Article 226
High Courts01 Mar 2016Dismissed
The Bihar School Examination Board Vs Sushil Kumar Mishra
Patna High Court · (2016) 2 BLJud 121
High Courts01 Mar 2016Dismissed
Chandreshwar Nonia Vs Mosmat Sundari
Patna High Court · (2016) 2 BLJud 167
Hindu Succession Act, 1956 - Section 14Hindu Womens Right to Property Act, 1937 - Section 3