High Courts27 Jan 2015Dismissed
State of Bihar Vs Pushpa Sinha
Patna High Court · (2015) 01 PAT CK 0024
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 70 of 78
High Courts27 Jan 2015Dismissed
Abdul Latif Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0020
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173, 190, 200Penal Code, 1860 (IPC) - Section 120(B), 201, 279, 302, 304A
High Courts27 Jan 2015Allowed
Shailendra Kumar Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0018
High Courts23 Jan 2015Dismissed
Yadunandan Singh @ Yadu Singh Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 427
High Courts23 Jan 2015Disposed Off
Sipahi Pasi Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 429 : (2015) 1 BLJud 308
High Courts23 Jan 2015Allowed
Mustaf Hafizur Rahman Vs State of Bihar
Patna High Court · (2015) 1 BLJud 343
High Courts23 Jan 2015Dismissed
Satish Kumar Vs Pramila Devi and Others
Patna High Court · (2015) 3 PLJR 207
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 227Hindu Succession Act, 1956 - Section 23
High Courts23 Jan 2015Allowed
Sanjay Kumar Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 220
High Courts23 Jan 2015Allowed
Sita Ram Mahto and Others Vs Shital Mahto and Others
Patna High Court · (2015) 1 PLJR 993
Constitution of India, 1950 - Article 227
High Courts23 Jan 2015Disposed off
Bihar State Electricity Board and Others Vs Vijay Singh and Others
Patna High Court · (2015) 1 PLJR 962
Penal Code, 1860 (IPC) - Section 287, 304-A
High Courts23 Jan 2015Dismissed
Mahesh Pandit Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0025
Constitution of India, 1950 - Article 226
High Courts23 Jan 2015
New India Assurance Company Ltd. Vs Mira Devi
Patna High Court · (2015) 01 PAT CK 0023
High Courts23 Jan 2015
Pramila Devi Vs Gupta Transport Company
Patna High Court · (2015) 01 PAT CK 0022
High Courts23 Jan 2015Disposed off
Sudha Devi Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0021
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 34, 364
High Courts23 Jan 2015Dismissed
Ram Prawesh Sharma Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 105, 118Penal Code, 1860 (IPC) - Section 100, 101, 102, 102, 103
High Courts23 Jan 2015Disposed off
Oriental Insurance Company Vs Awdhesh Singh
Patna High Court · (2015) 01 PAT CK 0010
High Courts22 Jan 2015Dismissed
Jeevan Kumar Vs The Bihar State Power Holding Company Ltd. and Others
Patna High Court · (2015) 3 PLJR 902
Constitution of India, 1950 - Article 14