High Courts21 Jan 2015Disposed off
Rajesh Kumar Sah Vs Shakir
Patna High Court · (2015) 01 PAT CK 0055
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 72 of 78
High Courts21 Jan 2015Allowed
Ganesh Jha Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 143, 148, 149, 307
High Courts21 Jan 2015Allowed
Anil Mahto Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0017
Penal Code, 1860 (IPC) - Section 364-A
High Courts20 Jan 2015Disposed Off
Vijay Kumar Sharma Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 504
High Courts20 Jan 2015Dismissed
Smt. Savita Devi Vs Smt. Uma Devi
Patna High Court · (2015) 1 BBCJ 521
High Courts20 Jan 2015Dismissed
Kashinath Choubey Vs State of Bihar
Patna High Court · (2015) 2 BLJud 3
High Courts20 Jan 2015Dismissed
Umesh Prasad and Others Vs State of Bihar
Patna High Court · (2015) 3 CCR 223 : (2015) 2 DMC 565 : (2015) 2 PLJR 619
Criminal Procedure Code, 1973 (CrPC) - Section 313, 315Dowry Prohibition Act, 1961 - Section 3, 4Evidence Act, 1872 - Section 113B
High Courts20 Jan 2015Dismissed
Balram Singh Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 342
Criminal Procedure Code, 1973 (CrPC) - Section 107, 144Penal Code, 1860 (IPC) - Section 109, 147, 148, 149, 302
High Courts20 Jan 2015Dismissed
State of Bihar and Others Vs Lallan Prasad and Others
Patna High Court · (2015) 3 PLJR 68
High Courts20 Jan 2015Dismissed
Yugal Singh Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 253
Constitution of India, 1950 - Article 226
High Courts20 Jan 2015Disposed off
Shiv Kumar Pandey Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0050
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 120(B), 201, 302, 364
High Courts20 Jan 2015Dismissed
Aslam Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 154(1), 154(3), 156(3), 190, 200
High Courts20 Jan 2015Dismissed
Sanjeev Kumar Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0048
Bihar and Orissa Excise Act, 1915 - Section 47ABihar Control of Crimes Act, 1981 - Section 12, 12(1), 12(2), 22, 3National Security Act, 1980 - Section 3(3)
High Courts20 Jan 2015Disposed off
Arbind Kumar Singh Vs State of Bihar
Patna High Court · (2015) 2 PLJR 1
Bihar Municipal Act, 2007 - Section 18
High Courts20 Jan 2015Disposed off
Khadga Nath Mishra Vs The B.N. Mandal University
Patna High Court · (2015) 01 PAT CK 0043
High Courts20 Jan 2015Dismissed
Savita Devi Vs Uma Devi
Patna High Court · (2015) 01 PAT CK 0042
Penal Code, 1860 (IPC) - Section 302, 34
High Courts19 Jan 2015Allowed
Ram Yatan Prasad Vs Patna Municipal Corporation
Patna High Court · (2015) 1 BBCJ 377
High Courts19 Jan 2015Disposed Off
Ashok Kumar Yadav Vs Bar Council of India, New Delhi
Patna High Court · (2015) 1 BBCJ 414
High Courts19 Jan 2015Dismissed
Harihar Prasad Singh Vs Collector, Bhagalpur, District Bhagalpur
Patna High Court · (2015) 1 BBCJ 374