High Courts15 Jan 2015Disposed Off
Dr. Ashok Kumar Sinha Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 382
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 74 of 78
High Courts15 Jan 2015Dismissed
Harigopal Pandit Vs State of Bihar
Patna High Court · (2015) 1 BLJud 232
High Courts15 Jan 2015Dismissed
Rakesh Kumar Prasad Vs Bihar Agricultural University, Sabour, Bhagalpur
Patna High Court · (2015) 1 BBCJ 324
High Courts15 Jan 2015Dismissed
The Divisional Manager, The United India Insurance Co. Ltd. Vs Mohammad Nabi Hassan
Patna High Court · (2015) 1 BBCJ 340
High Courts15 Jan 2015Dismissed
Surendra Prasad Vs Union of India
Patna High Court · (2015) 1 BBCJ 359
High Courts15 Jan 2015Dismissed
National Insurance Company Limited, Gaya Vs Most. Leela Kuer
Patna High Court · (2015) 1 BBCJ 350
High Courts15 Jan 2015Dismissed
Bijendra Kumar Vs State of Bihar.
Patna High Court · (2015) 1 BBCJ 358
High Courts15 Jan 2015Partly Allowed
Rabindar Lohar and Others Vs The State of Bihar
Patna High Court · (2015) 2 PLJR 690
Penal Code, 1860 (IPC) - Section 302, 304, 324
High Courts15 Jan 2015Allowed
Shiv Shiva Readymade Dresses Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 300 : (2016) 87 VST 42
Bihar Value Added Tax Act, 2005 - Section 19, 28, 28(1), 74
High Courts15 Jan 2015Allowed
Dirghayu Mahavir Diagnostic Vs The State of Bihar and Others
Patna High Court · AIR 2015 Patna 101 : (2015) 2 PLJR 567
Limitation Act, 1963 - Section 5
High Courts15 Jan 2015Allowed
Siya Ram Rai Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 303
Arms Act, 1959 - Section 13, 14
High Courts15 Jan 2015Allowed
Geeta Bharati and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 249
High Courts15 Jan 2015
Kedar Nath Pandey and Others Vs The Magadh University and Others
Patna High Court · (2015) 1 PLJR 574
High Courts15 Jan 2015Allowed
Barmoo Bhuiyan Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0039
Penal Code, 1860 (IPC) - Section 302, 34
High Courts15 Jan 2015Dismissed
Kishori Raman Pandey Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0038
Penal Code, 1860 (IPC) - Section 148, 307, 323, 379
High Courts15 Jan 2015Partly Allowed
Saheb Yadav Vs State of Bihar
Patna High Court · (2016) 1 PLJR 521
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 323, 448
High Courts15 Jan 2015Dismissed
National Insurance Company Limited Vs Leela Kuer
Patna High Court · (2015) 01 PAT CK 0036
High Courts15 Jan 2015Dismissed
Surendra Prasad Vs The Union of India
Patna High Court · (2015) 01 PAT CK 0035
Railways Act, 1989 - Section 106