COURT ARCHIVE

Patna High Court judgments, 2015

1,541 judgments · page 68 of 78

High Courts02 Feb 2015Allowed

Dinesh Sah Vs State of Bihar

Patna High Court · (2015) 3 BLJud 153

High Courts02 Feb 2015Disposed Off

Riva Jha @ Smt. Ribha Jha Vs State of Bihar

Patna High Court · (2015) 1 BLJud 307

High Courts02 Feb 2015Dismissed

Satyadeo Singh Vs The Union of India

Patna High Court · (2015) 2 PLJR 701

Railway Claims Tribunal Act, 1987 - Section 16, 23

High Courts02 Feb 2015Dismissed

Manorma Prasad Vs The State of Bihar and Others

Patna High Court · (2015) 2 PLJR 658

High Courts02 Feb 2015

Bhupesh Kumar Sikshan Evam Vikas Sansthan Vs Director General of Income Tax

Patna High Court · (2015) 279 CTR 308 : (2015) 379 ITR 45 : (2015) 231 TAXMAN 637

Income Tax Act, 1961 - Section 10(23C), 10(23C)(iv), 10(23C)(vi), 132

High Courts02 Feb 2015Disposed off

Manoj Kumar Singh Vs The Bihar Legislative Council and Others

Patna High Court · AIR 2015 Patna 62 : (2015) 1 PLJR 950

Constitution of India, 1950 - Article 190, 190(3)(b)

High Courts02 Feb 2015Allowed

Mahanth Ram Vs State of Bihar

Patna High Court · (2015) 1 PLJR 966

Penal Code, 1860 (IPC) - Section 302, 323

High Courts02 Feb 2015

Goverdhan Prasad Vs State of Bihar and Others

Patna High Court · (2015) 02 PAT CK 0027

High Courts02 Feb 2015Disposed off

Ashok Kumar Singhi Vs State of Bihar and Others

Patna High Court · (2015) 02 PAT CK 0026

Bihar Tenancy Act, 1885 - Section 106

High Courts02 Feb 2015Dismissed

Anil Kumar Vs Vijay Tiwari

Patna High Court · (2015) 2 PLJR 698

Motor Vehicles Act, 1988 - Section 166, 173

High Courts02 Feb 2015Allowed

Trilok Kumar and Others Vs B.N. Mandal University and Others

Patna High Court · (2015) 02 PAT CK 0023

High Courts30 Jan 2015Allowed

Raj Lal Sah Vs State of Bihar

Patna High Court · (2015) 1 BBCJ 420

High Courts30 Jan 2015Allowed

Ragini Devi Vs State of Bihar

Patna High Court · (2015) 2 BLJud 29

High Courts30 Jan 2015Allowed

Wazul Haque Vs State of Bihar

Patna High Court · (2015) 2 BBCJ 138 : (2015) 2 BLJud 262

High Courts30 Jan 2015Allowed

Sitaram Paswan Vs The Principal Secretary-cum-Chairman of Bihar Industrial Area Development Authority and Others

Patna High Court · (2015) 2 PLJR 668

High Courts30 Jan 2015Dismissed

Ajay Kumar Sharma Vs The Union of India

Patna High Court · (2015) 01 PAT CK 0073

High Courts30 Jan 2015Dismissed

Jai Prakash Gupta and Others Vs The New India Assurance Co. Ltd. and Others

Patna High Court · (2015) 01 PAT CK 0072

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 6-A, Order 20 Rule 7, Order 41 Rule 1, Order 41 Rule 11, Order 41 Rule 3ALimitation Act, 1963 - Section 12

High Courts30 Jan 2015Allowed

Raj Lal Sah Vs State of Bihar and Others

Patna High Court · (2015) 01 PAT CK 0069

High Courts30 Jan 2015

Narendra Mishra Vs State of Bihar and Others

Patna High Court · AIR 2015 Patna 69 : (2015) 3 ESC 1540 : (2015) 1 PLJR 650

Bihar Municipal Act, 2007 - Section 36, 36(7), 41Constitution of India, 1950 - Article 136, 14, 226, 227, 323-A

High Courts29 Jan 2015

Gautam Pathak Vs The Principal Secretary-cum-Chairman of Bihar Industrial Area Development Authority and Others

Patna High Court · (2015) 2 PLJR 670