High Courts05 Feb 2015Allowed
Abdul Wahid and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 230
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 10(1), 10(2), 11(1), 15(1)
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 67 of 78
High Courts04 Feb 2015Dismissed
M/s. F.F. Info. Com Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 400
High Courts04 Feb 2015Allowed
Balram Paswan Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 934
Constitution of India, 1950 - Article 226
High Courts04 Feb 2015Disposed off
Pratima Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 102
High Courts04 Feb 2015Disposed off
Permanand Sharma Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0031
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173Penal Code, 1860 (IPC) - Section 120B, 124A, 166, 181, 193
High Courts04 Feb 2015Dismissed
Siya Devi Vs The Union of India and Others
Patna High Court · (2015) 02 PAT CK 0030
High Courts04 Feb 2015Allowed
Suresh Murmu and Others Vs State of Bihar
Patna High Court · (2015) CriLJ 1371
Criminal Procedure Code, 1973 (CrPC) - Section 311, 313Penal Code, 1860 (IPC) - Section 363, 366A, 376
High Courts03 Feb 2015Disposed off
Gram Gaurav Sansthan and Others Vs The Union of India and Others
Patna High Court · (2016) 6 FLT 25 : (2015) 2 PLJR 842
High Courts03 Feb 2015Dismissed
State of Bihar and Others Vs Sushila Devi and Others
Patna High Court · (2015) 2 PLJR 577
High Courts03 Feb 2015Disposed off
Rakesh Mehta and Others Vs The Union of India and Others
Patna High Court · (2015) LabIC 1323 : (2015) 2 PLJR 337
Income Tax Act, 1922 - Section 35
High Courts03 Feb 2015Disposed off
Yogendra Das Vs State of Bihar and Others
Patna High Court · AIR 2015 Patna 138 : (2015) 1 PLJR 948
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16, 16(3), 2(k)Civil Procedure Code, 1908 (CPC) - Order 21 Rule 34
High Courts03 Feb 2015Dismissed
Muntasar and Others Vs State of Bihar and Others
Patna High Court · (2015) 1 PLJR 943
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 3Constitution of India, 1950 - Article 227
High Courts03 Feb 2015Dismissed
Bijay Kumar and Others Vs Arun Chand Das and Others
Patna High Court · (2015) 02 PAT CK 0029
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 17, Order 41 Rule 17(1), Order 41 Rule 31
High Courts03 Feb 2015Disposed off
Anu Rani Vs The Union of India and Others
Patna High Court · (2015) 02 PAT CK 0025
High Courts02 Feb 2015Dismissed
Syed Manazir Ahsan Vs State of Bihar
Patna High Court · (2015) 1 BLJud 296
High Courts02 Feb 2015Disposed Off
Jaggan Mandal Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 75 : (2015) 1 BLJud 297
High Courts02 Feb 2015Disposed Off
Ashok Kumar Singhi Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 136 : (2015) 2 BLJud 39
High Courts02 Feb 2015Dismissed
Rohini Ranjana Vs State of Bihar
Patna High Court · (2015) 1 BLJud 295
High Courts02 Feb 2015Allowed
Trilok Kumar Vs B.N. Mandal University, Madhepura
Patna High Court · (2015) 1 BBCJ 361