High Courts29 Jan 2015Dismissed
Bhola Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 308
COURT ARCHIVE
Patna High Court judgments, 2015
1,541 judgments · page 69 of 78
High Courts29 Jan 2015Allowed
Dinesh Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 206
High Courts29 Jan 2015
Union of India and Others Vs Uma Devi and Others
Patna High Court · (2015) 1 PLJR 945
Constitution of India, 1950 - Article 14, 16, 309
High Courts29 Jan 2015Partly Allowed
Shiv Shankar Sah Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 324, 337
High Courts29 Jan 2015Allowed
Anil Kumar Rai Vs State of Bihar and Others
Patna High Court · AIR 2015 Patna 63 : (2015) 2 PLJR 364
Constitution of India, 1950 - Article 226
High Courts29 Jan 2015Allowed
Arun Kumar Baranwal Vs The Union of India and Others
Patna High Court · (2015) 4 PLJR 650
High Courts29 Jan 2015Disposed off
Girdhar Gopal Vs The National Institute of Technology and Others
Patna High Court · (2015) 01 PAT CK 0067
Constitution of India, 1950 - Article 226
High Courts29 Jan 2015Disposed off
Vinod Das Vs State of Bihar and Others
Patna High Court · (2015) 01 PAT CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 144Land Acquisition Act, 1894 - Section 11, 12(2), 18, 30, 4
High Courts28 Jan 2015Disposed Off
Pradeep Kumar Mandal Vs Baijnath Kumar Paswan
Patna High Court · (2015) 2 BLJud 18
High Courts28 Jan 2015Disposed off
Jai Kant Singh and Others Vs Ram Subhag Singh Kushwaha
Patna High Court · (2015) 1 PLJR 964
High Courts28 Jan 2015Disposed off
Chandrakant Kumar Anil Vs The Union of India and Others
Patna High Court · (2015) 1 PLJR 960
Constitution of India, 1950 - Article 311(1), 311(2)
High Courts27 Jan 2015Allowed
Md. Mustaqueem Khan Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 424
High Courts27 Jan 2015Allowed
Surendra Rai and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 774
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 10, 11, 13, 26-A, 3
High Courts27 Jan 2015Allowed
Bipin Tiwari and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 387
Bihar Agriculture Land (Conversion for Non-agriculture Purposes) Act, 2010 - Section 1(1), 1(2), 1(3), 10, 11Bihar and Orissa General Clauses Act, 1917 - Section 4(36)Bihar Tenancy Act, 1885 - Section 23(2)
High Courts27 Jan 2015Allowed
Bauelal Jha Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 103
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts27 Jan 2015Allowed
The Union of India and Others Vs Om Prakash Srivastava and Others
Patna High Court · (2015) 2 PLJR 306
Constitution of India, 1950 - Article 226
High Courts27 Jan 2015
Pushpa Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 8
High Courts27 Jan 2015Disposed off
Madhu Sinha Vs State of Bihar and Others
Patna High Court · (2015) 1 PLJR 956
High Courts27 Jan 2015Dismissed
New Tirupati Travels Vs State of Bihar
Patna High Court · (2015) 1 PLJR 952
Arbitration and Conciliation Act, 1996 - Section 34Constitution of India, 1950 - Article 226