High Courts01 Mar 2012Allowed
Tridib Nath Banerjee and Another Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 478
Constitution of India, 1950 — Article 226, 227Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 116
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 56 of 71
High Courts01 Mar 2012Dismissed
Dhanpati Prasad and Others Vs The State of Bihar, The Collector, Madhubani, District Madhubani, The Additional Collector, Madhubani, Distt. Madhubani and The Circle Officer, Anchal Rahika, Distt. Madhubani
Patna High Court · (2012) 03 PAT CK 0099
Bihar Public Land Encroachment Act, 1956 — Section 6
High Courts01 Mar 2012Dismissed
Janardan Prasad Sinha and Sanjeev Kumar Sinha @ Babloo Sinha @ Sanjeev Vs The State of Bihar
Patna High Court · (2012) 03 PAT CK 0091
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307
High Courts01 Mar 2012Dismissed
Munma Devi, Guman Yadav @ Guman Gope and Bhondu Yadav @ Bhonu Gope Vs The State of Bihar
Patna High Court · (2012) 03 PAT CK 0069
Penal Code, 1860 (IPC) — Section 307, 498A
High Courts01 Mar 2012Dismissed
Mahanth Vijayanandpuri @ Vijay Kumar Singh Vs State of Bihar thru D.M. Nalanda at Bihar Sharif and Others
Patna High Court · (2012) 03 PAT CK 0066
High Courts01 Mar 2012Allowed
Kamlakant Sinha Vs The State of Bihar, The Collector, Nalanda at Biharsharif and The Superintendent of Excise, Nalanda, Biharsharif
Patna High Court · (2012) 03 PAT CK 0063
High Courts01 Mar 2012
Amita Choudhary, Baibhav Kumar Minor Represented through His Mother as Natural Guardian Next Friend Namely Amita Choudhary and Patrika Choudhary Vs Kapildeo Singh and Dilip Kumar Singh Sri Kapildeo Singh @ Kapildeo Prasad Singh, Subodh Kumar and United India Insurance Company Ltd.
Patna High Court · (2012) 2 TAC 382
High Courts01 Mar 2012Allowed
Malik Astur Ali and Others Vs The State of Bihar
Patna High Court · (2012) 4 PLJR 1093
Citizenship Act, 1955 — Section 6A(1)(d)Constitution of India, 1950 — Article 14, 14(2), 14(3), 14(3)(a)(b)(e), 19Evidence Act, 1872 — Section 106, 3
High Courts29 Feb 2012
Mosmat Swaran @ Swaran Manraw Vs State of Bihar and Another
Patna High Court · (2012) 3 JCR 211
Criminal Procedure Code, 1973 (CrPC) — Section 260, 262, 263, 264, 265Electricity Act, 1910 — Section 39, 44Electricity Act, 2003 — Section 126, 126(5), 127, 135, 135
High Courts29 Feb 2012Allowed
The Union of India and Others Vs Arun Kumar Ojha
Patna High Court · (2012) 4 PLJR 80
Administrative Tribunals Act, 1985 — Section 3(q)(v)Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7
High Courts29 Feb 2012Dismissed
Lakhan Prasad Gupta and Others Vs Dumraon Properties Enterprises (Pvt.) Ltd.
Patna High Court · (2012) 02 PAT CK 0059
High Courts29 Feb 2012Allowed
Lalji Singh Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 689
High Courts29 Feb 2012
Mosmat Swaran @ Swaran Manraw Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 229
Criminal Procedure Code, 1973 (CrPC) — Section 482Electricity Act, 1910 — Section 39, 44Electricity Act, 2003 — Section 126, 126(4), 126(5), 126(6), 127
High Courts29 Feb 2012
Pankaj Kumar and Another Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 383
Constitution of India, 1950 — Article 14, 16
High Courts29 Feb 2012Dismissed
Vijay Kumar Sinha Vs Smt. Anamika Anamika Vs Vijay Kumar Sinha
Patna High Court · (2012) 4 PLJR 555
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts28 Feb 2012
Shri Dhirendra Kumar, Advocate, Patna High Court Vs Bihar State Housing Board and Others
Patna High Court · (2013) 2 PLJR 304
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 11, Order 43 Rule 1(r), Order 7 Rule 11
High Courts28 Feb 2012Dismissed
M/s Patliputra Kanch Udyog (P) Ltd. Vs The State of Bihar Indus-tries Department and Another
Patna High Court · (2012) 3 PLJR 410
Constitution of India, 1950 — Article 226
High Courts28 Feb 2012Allowed
Maa Saraswati Traders Vs The Union of India and Others
Patna High Court · (2012) 2 PLJR 307
Customs Act, 1962 — Section 108, 11, 110, 110(2), 124Foreign Trade (Development and Regulation) Act, 1992 — Section 3(11)
High Courts28 Feb 2012Allowed
Kailashi Devi Vs Kamal Sharma
Patna High Court · (2012) 3 PLJR 781
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Feb 2012Dismissed
M/s. Goenka Agencies Vs State Bank of India and Others
Patna High Court · AIR 2012 Patna 102 : (2013) 1 BC 263
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 156