High Courts12 Mar 2012Allowed
Bishwanath Singh Vs The State of Bihar
Patna High Court · (2012) 03 PAT CK 0102
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Patna High Court judgments, 2012
1,402 judgments · page 54 of 71
High Courts12 Mar 2012
M/s Spicy Beverage Pvt. Ltd. and Another Vs The State of Bihar
Patna High Court · (2012) 3 PLJR 504
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Mar 2012
The New India Assurance Company Ltd. Vs Md. Khalil Nai and Others
Patna High Court · (2012) 3 PLJR 611
Motor Vehicles Act, 1988 — Section 166
High Courts12 Mar 2012Allowed
Krishna Behari Prasad Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 258
Bihar Pension Rules, 1950 — Rule 43
High Courts07 Mar 2012
M/s. Hajipur Roller Flour Mills Vs Bihar State Electricity Board and Others
Patna High Court · AIR 2012 Patna 130
Electricity Act, 2003 — Section 135, 135(1)(c), 138
High Courts07 Mar 2012Allowed
Brahma Gope and Others Vs The State of Bihar
Patna High Court · (2012) 03 PAT CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 149, 302, 307, 396
High Courts07 Mar 2012
Kailash Ravidas Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 785
Constitution of India, 1950 — Article 14, 16
High Courts07 Mar 2012Dismissed
Deepak Patel Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 826
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts07 Mar 2012Allowed
Brijnandan Mahto and Others Vs The State of Bihar
Patna High Court · (2012) 03 PAT CK 0065
Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts07 Mar 2012
Sarvesh Chandra Choudhary and Another Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 535
Bihar Reservation of Vacancies in Posts and Services (for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1991 — Section 4(1), 4(2), 4(3)
High Courts06 Mar 2012Dismissed
Rajeshwar Paswan Vs The Union of India and Others
Patna High Court · (2012) 3 PLJR 523
High Courts06 Mar 2012
Md. Mahafuj Ali Vs The Union of India
Patna High Court · (2012) 03 PAT CK 0089
High Courts06 Mar 2012Allowed
Bira Choudhary, Lal Baboo Choudhary and Dhrub Choudhary Vs State of Bihar
Patna High Court · (2012) 03 PAT CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 396, 412
High Courts06 Mar 2012Allowed
Mostt. Mira Devi and Others Vs The Union of India and Others
Patna High Court · (2013) ACJ 1553
High Courts06 Mar 2012Allowed
State of Bihar Vs Prahalad Dubey
Patna High Court · (2012) 03 PAT CK 0049
Land Acquisition Act, 1894 — Section 18, 28, 4, 4(1)
High Courts06 Mar 2012Dismissed
Kali Kant Jha and Others Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 318
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts06 Mar 2012Dismissed
Panna Lal Chowdhary and Jagdish Chowdhary Vs The State of Bihar
Patna High Court · (2012) 03 PAT CK 0024
Penal Code, 1860 (IPC) — Section 307, 34
High Courts05 Mar 2012
Awadh Bihari Rai Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 506
High Courts05 Mar 2012
Santan Prasad Singh Vs The State of Bihar and Others Respondents
Patna High Court · (2012) 3 PLJR 572
High Courts05 Mar 2012Dismissed
Ziqitza Health Care Ltd. Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 402