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Patna High Court judgments, 2012

1,402 judgments · page 55 of 71

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High Courts05 Mar 2012

Deonarain Ram Vs The State of Bihar, Block Development Officer, Mehsi, P.S.-Mehsi, Dist.-East Champaran and Certificate Officer, Sikrahna at Motihari

Patna High Court · (2012) 03 PAT CK 0056

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10, 43, 44A, 44B, 60
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High Courts05 Mar 2012Dismissed

National Insurance Company Ltd Vs Bhagirath Singh and Sri Biswanath Prasad

Patna High Court · (2012) 2 TAC 353

Workmens Compensation Act, 1923 — Section 10Workmens Compensation Rules, 1924 — Rule 20
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High Courts05 Mar 2012

Nawal Kishore Yadav Vs Kuldip Rai and Others

Patna High Court · (2012) 03 PAT CK 0052

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High Courts05 Mar 2012Dismissed

Dip Narayan Das and Another Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 699

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High Courts02 Mar 2012

Seema Rani Choudhary Vs State of Bihar and Another

Patna High Court · (2012) 2 PLJR 375

Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(1), 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
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High Courts02 Mar 2012Dismissed

Rajeev Kumar Thakur Vs The Union of India and Others

Patna High Court · (2012) 2 PLJR 247

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High Courts02 Mar 2012Allowed

Suraj Bhagat Vs The State of Bihar

Patna High Court · (2012) 03 PAT CK 0096

Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 34, 447
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High Courts02 Mar 2012Allowed

Mostt. Champa Devi and Others Vs The State of Bihar and Others

Patna High Court · (2012) 03 PAT CK 0095

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High Courts02 Mar 2012Allowed

Bishundeo Gope alias Bishundeo Yadav Vs The State of Bihar and Anil Kumar

Patna High Court · (2012) 03 PAT CK 0082

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High Courts02 Mar 2012Dismissed

Sri Yogendra Prasad, Mahesh Prasad @ Mahendra Prasad, Sri Suman Prasad and Usha Devi Vs Samrendra Nath Gupta, Smt. Juli Devi, Smt. Maya Devi and Veena Devi

Patna High Court · (2012) 03 PAT CK 0081

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High Courts02 Mar 2012

Kedar Nath Rai Vs The State of Bihar and Others

Patna High Court · (2012) 03 PAT CK 0075

Bihar Land Encroachment Act, 1950 — Section 11, 6, 7, 8
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High Courts02 Mar 2012Dismissed

Mohan Lal Daga Vs Life Insurance Corporation of India, Raj Kumar Daga and Smt. Kamla Daga

Patna High Court · (2012) 03 PAT CK 0073

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High Courts02 Mar 2012Allowed

Poonam Devi and Others Vs Pawan Kumar Patwari, Md. Mustakim Ansari, The Oriental Insurance Co. Ltd. Dumka District Dumka Insurer of The Bus No. BR-36-9981 and The Oriental Insurance Co. Ltd. Bhagalpur

Patna High Court · (2012) 03 PAT CK 0071

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High Courts02 Mar 2012Dismissed

Yugeshwar Singh Vs The B.R.A. Bihar University

Patna High Court · (2012) 2 PLJR 417

Bihar Pension Rules, 1950 — Rule 5, 57Bihar Service Code, 1952 — Rule 73Bihar State Universities Act, 1976 — Section 67
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High Courts02 Mar 2012Allowed

Birendra Kumar Sharma Vs The State of Bihar and Another Opp.

Patna High Court · (2012) 3 PLJR 178

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts02 Mar 2012Allowed

Ram Kishen Baheti and Others Vs The Union of India and Others

Patna High Court · (2012) 3 PLJR 433

Customs Act, 1962 — Section 111(d), 115, 123, 124
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High Courts02 Mar 2012

Ashok Kumar @ Ashok Prasad Vs Bihar State Road Transport Corporation and Others

Patna High Court · (2013) 1 PLJR 22

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High Courts02 Mar 2012Dismissed

Madan Mahto @ Madan Singh Vs The State of Bihar

Patna High Court · (2012) 03 PAT CK 0028

Penal Code, 1860 (IPC) — Section 307, 323, 324, 34Probation of Offenders Act, 1958 — Section 4(1)
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High Courts02 Mar 2012

Suman Prasad Srivastava and Others Vs The State of Bihar and Others Bhola Ram and Others Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 809

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High Courts01 Mar 2012Allowed

Anant Jha Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 568

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