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Patna High Court judgments, 2008

1,494 judgments · page 5 of 75

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High Courts28 Nov 2008Dismissed

Pankaj Kumar Singh, State Secretary, Bihar State Non-Formal-cum-Special Education Instructor Union, Patna and Others Vs The State of Bihar and Others

Patna High Court · (2009) 3 PLJR 329

Constitution of India, 1950 — Article 21A
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High Courts28 Nov 2008Allowed

Ghulam Hasnain Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 675

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High Courts28 Nov 2008Allowed

Pradeep Kumar Mishra Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 798

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High Courts28 Nov 2008

Pramod Kumar Vs The State of Bihar and Others

Patna High Court · (2009) 3 PLJR 646

Constitution of India, 1950 — Article 14
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High Courts28 Nov 2008

Kanak Prakashan Vs Bihar School Exam. Board (Sr. Secondary) and Others

Patna High Court · (2009) 2 PLJR 735

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High Courts27 Nov 2008Allowed

Santu Mistri and Others Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 227

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 9, 10
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High Courts27 Nov 2008Allowed

Prabhu Yadav Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 514

Bihar Panchayat Raj Act, 2006 — Section 44(3)(v)
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High Courts27 Nov 2008Allowed

National Insurance Company Ltd. Vs Tara Devi and Others Tara Devi and Others Vs Shri Ram Sahu and Another

Patna High Court · (2009) 3 PLJR 25

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
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High Courts27 Nov 2008Dismissed

Niranjan Kumar Vs State of Bihar and others

Patna High Court · (2009) 121 FLR 705

Hindu Adoptions and Maintenance Act, 1956 — Section 16
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High Courts27 Nov 2008Dismissed

The State of Bihar and Others Vs Indra Mohan Rai

Patna High Court · (2008) 11 PAT CK 0066

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High Courts27 Nov 2008

Pinki Kumari Vs The State of Bihar and Others Suryadeo Kumar Yadav and Others Vs The State of Bihar and Others

Patna High Court · (2008) 11 PAT CK 0050

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High Courts27 Nov 2008

Commissioner of Income Tax and Others Vs Md. Rizwan

Patna High Court · (2008) 11 PAT CK 0047

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High Courts27 Nov 2008Dismissed

Niranjan Kumar Vs The State of Bihar and Others

Patna High Court · (2009) 3 PLJR 327

Hindu Adoptions and Maintenance Act, 1956 — Section 16
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High Courts26 Nov 2008

Pawan Kumar Vs The State of Bihar and Others

Patna High Court · (2009) 3 PLJR 72

Industrial Disputes Act, 1947 — Section 25, 25F
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High Courts26 Nov 2008Dismissed

The State of Bihar and Others Vs United Distillers Pvt. Ltd.

Patna High Court · (2009) 57 BLJR 870 : (2009) 2 PLJR 7 : (2009) 24 VST 365

Bihar Finance Act, 1981 — Section 17(3), 45, 45(1), 45(2), 46Central Sales Tax Act, 1956 — Section 9(2)
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High Courts26 Nov 2008

Daya Nand Jha and Another Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 319

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High Courts26 Nov 2008Allowed

Ritesh Kumar Vs Patna University and Others

Patna High Court · (2009) 2 PLJR 397

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High Courts25 Nov 2008

Smt. Pratima Awasthi Vs Bhikhari Rai and Others

Patna High Court · (2009) 2 PLJR 512

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High Courts25 Nov 2008

Shyam Narain Sinha Vs Managing Director, Bihar State Financial Corporation, Frazer Road, Patna and Others

Patna High Court · (2009) 2 PLJR 132

Bihar State Financial Corporations Act, 1951 — Section 29
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High Courts25 Nov 2008Dismissed

Jay Shanker Prasad Vs State of Bihar and others

Patna High Court · (2008) 11 PAT CK 0071

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