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Patna High Court judgments, 2008

1,494 judgments · page 3 of 75

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High Courts10 Dec 2008

Meena Khatoon Vs The Bihar School Examination Board, Patna and Others

Patna High Court · (2009) 3 PLJR 633

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High Courts10 Dec 2008Dismissed

New India Assurance Comp any Co. Ltd. and Others Vs Mr. Anand Mohan Jha

Patna High Court · (2009) 1 PLJR 525

General Insurance Employees Special Voluntary Retirement Scheme, 2004 — Clause 6.3.(c)
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High Courts08 Dec 2008

Devendra Narayan Singh Vs The State of Bihar and Others

Patna High Court · (2009) 1 PLJR 270

Contempt of Courts Act, 1971 — Section 18, 2(b), 2(c)
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High Courts08 Dec 2008Allowed

The Bihar State Bar Council and Others Vs Ashok Kumar Singh

Patna High Court · (2009) 1 PLJR 261

Advocates Act, 1961 — Section 11, 3, 5, 6
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High Courts08 Dec 2008

Council for the protection of Public Rights And Welfare Vs The Union of India (UOI) and Others

Patna High Court · (2009) 3 PLJR 102

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High Courts08 Dec 2008Dismissed

Shiv Narayan Mandal Vs State of Bihar and Others

Patna High Court · (2009) 2 PLJR 657

Essential Commodities Act, 1955 — Section 7
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High Courts08 Dec 2008Allowed

Anil Kumar Verma Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 375

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High Courts08 Dec 2008Dismissed

Raj Kumar Choubey and Another Vs Dulhin Janki Devi and Others

Patna High Court · (2009) 3 PLJR 477

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4(c)
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High Courts05 Dec 2008Dismissed

Commissioner of Income Tax Patna and Others Vs M/s Bihar State Co-operative Bank Limited, Patna

Patna High Court · (2009) 2 PLJR 702

Income Tax Act, 1961 — Section 143(1)(d), 143(3), 144, 147, 154
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High Courts05 Dec 2008

The State of Bihar Vs Md. Nayeem @ Nayeem

Patna High Court · (2009) 2 PLJR 421

Penal Code, 1860 (IPC) — Section 396
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High Courts04 Dec 2008

Smt. Kaushalya Devi Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 325

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High Courts04 Dec 2008Allowed

Md. Sadre Alam Vs The State of Bihar and Others

Patna High Court · (2009) PLJR 129 Supp : (2008) 2 PLJR 129

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High Courts04 Dec 2008Dismissed

Sheokumar Singh Vs Chairman, State Transport Appellate Tribunal, Patna and Others

Patna High Court · (2009) 1 PLJR 496

Penal Code, 1860 (IPC) — Section 302
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High Courts04 Dec 2008Allowed

The State of Bihar and Another Vs Bihar State Basic Health Workers (Nyuntam) Sangh and Others

Patna High Court · (2009) 2 PLJR 235

Constitution of India, 1950 — Article 14, 16, 39(d)
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High Courts04 Dec 2008Allowed

Chamak Lal Singh and Another Vs Md. Sajjad Khan and Others

Patna High Court · (2009) 2 PLJR 113

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 12
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High Courts04 Dec 2008

United India Insurance Co. Ltd. Vs Bibi Nurfan Nisha and Another

Patna High Court · (2009) 1 PLJR 325

Motor Vehicles Act, 1988 — Section 141(1), 149, 149(2), 149(2)(a)(i)(ii)(iii), 170
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High Courts04 Dec 2008Dismissed

Nand Kishore Yadav Vs The State of Bihar The State of Bihar Vs Nand Kishore Yadav

Patna High Court · (2008) 12 PAT CK 0055

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High Courts04 Dec 2008Dismissed

Meena Singh Vs The New India Insurance Company, Raipur Madhya Pradesh, at present Branch Bettiah, District-Bettiah

Patna High Court · (2009) 4 PLJR 6

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High Courts04 Dec 2008

Gayatri Kumari and Others Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 391

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High Courts04 Dec 2008Dismissed

Oriental Insurance Company Limited Vs Sumitra Devi and Others

Patna High Court · (2009) 2 PLJR 619

Motor Vehicles Act, 1988 — Section 149, 149(2), 170, 170(2), 170(a)
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