CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court/2008

COURT ARCHIVE

Patna High Court judgments, 2008

1,494 judgments · page 4 of 75

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts04 Dec 2008Dismissed

The Bihar State Electricity Board Vs Shree Kishanganj Flour Mills (Pvt.) Ltd., 21, Bahadurganj Road, P.S.-Kishanganj Road, Town and District Kishanganj and Others

Patna High Court · (2008) 12 PAT CK 0004

Electricity Act, 1910 — Section 24
Read judgment
High Courts03 Dec 2008Dismissed

Birendra Thakur Vs The State of Bihar and Others

Patna High Court · (2008) 12 PAT CK 0054

Read judgment
High Courts03 Dec 2008Dismissed

Bharat Yadav Vs State of Bihar

Patna High Court · (2008) 12 PAT CK 0039

Read judgment
High Courts03 Dec 2008Allowed

The State of Bihar and Others Vs Bivekanand Singh and Another

Patna High Court · (2008) 12 PAT CK 0035

Read judgment
High Courts03 Dec 2008Allowed

Kameshwar Singh Vs Surya Narayan Rai and Others

Patna High Court · (2008) 12 PAT CK 0021

Read judgment
High Courts03 Dec 2008Allowed

Upendra Narain Singh Vs The B.R. Ambedkar Bihar University and Others

Patna High Court · (2009) 2 PLJR 737

Read judgment
High Courts03 Dec 2008Allowed

Chandraditya Nath Das Vs The State of Bihar and Others

Patna High Court · (2008) 12 PAT CK 0013

Read judgment
High Courts03 Dec 2008Dismissed

Amar Kumar Choubey Vs The Union of India and Others

Patna High Court · (2009) 1 PLJR 553

Constitution of India, 1950 — Article 226, 226(2), 32
Read judgment
High Courts02 Dec 2008Allowed

Rajendra Gope @ Munni Lal Yadav and Another Vs Chhotan Lal and Another

Patna High Court · (2009) 2 PLJR 226

Read judgment
High Courts02 Dec 2008Allowed

Upendra Prasad Karn Vs The B.N. Mandal University and Others

Patna High Court · (2009) 3 PLJR 841

Read judgment
High Courts02 Dec 2008

Bihar State Board of Religious Trust, Vidyapati Marg, Patna-800001 Vs Sri Raja Prasad Agrawal and Another

Patna High Court · (2009) 2 PLJR 906

Limitation Act, 1963 — Section 5
Read judgment
High Courts02 Dec 2008

Shailendra Kumar Singh and Manikant Singh Vs State and Others

Patna High Court · (2009) 3 PLJR 442

Arms Act, 1959 — Section 17, 20, 27Penal Code, 1860 (IPC) — Section 302, 34
Read judgment
High Courts02 Dec 2008

Yogendra Kumar Vs The State of Bihar and Bihar School Examination Board

Patna High Court · (2008) 12 PAT CK 0053

Read judgment
High Courts02 Dec 2008Allowed

Ashok Kumar and Another Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 565

Companies Act, 1956 — Section 5
Read judgment
High Courts02 Dec 2008Allowed

Smt. Manju Singh Vs Narendra Kumar Singh and Another

Patna High Court · (2008) 12 PAT CK 0044

Read judgment
High Courts02 Dec 2008Allowed

Sita Devi Vs The State of Bihar and Others

Patna High Court · (2009) 3 PLJR 286

Bihar Panchayat Raj Act, 2006 — Section 44(3)(i), 44(3)(v), 46(4)
Read judgment
High Courts01 Dec 2008

Shila Devi Vs The State of Bihar and Others

Patna High Court · (2009) 3 PLJR 410

Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
Read judgment
High Courts28 Nov 2008Allowed

Munni Singh and Others Vs Kunta Devi and Others

Patna High Court · (2009) 2 PLJR 225

Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 18, 21
Read judgment
High Courts28 Nov 2008

State of Bihar Vs Dharmajay Prasad Dharmjay Prasad @ Dharmjay Mahto Vs The State of Bihar

Patna High Court · (2008) 11 PAT CK 0077

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
Read judgment
High Courts28 Nov 2008Allowed

Md. Islamuddin Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 306

Waqf Act, 1954 — Section 27, 28
Read judgment
Previous123456…75Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions