CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court/2008

COURT ARCHIVE

Patna High Court judgments, 2008

1,494 judgments · page 7 of 75

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts20 Nov 2008Dismissed

Satyendra Kumar Vs The State of Bihar and Others

Patna High Court · (2009) 3 PLJR 519

Read judgment
High Courts20 Nov 2008Dismissed

Janardan Singh and Others Vs Deepnarain Mishra and Another

Patna High Court · (2009) 3 PLJR 114

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4, Order 47 Rule 1
Read judgment
High Courts20 Nov 2008Dismissed

Commissioner of Income Tax Patna and Another Vs Shaheen Engineers (P) Ltd. 2nd Floor, Shakti Commercial Complex, Boring Road, Patna

Patna High Court · (2009) 2 PLJR 880

Income Tax Act, 1961 — Section 268A, 268A(1), 268A(5)
Read judgment
High Courts20 Nov 2008Allowed

Oriental Insurance Co. Ltd. Vs Rajbalav Singh and others

Patna High Court · (2009) 121 FLR 704

Workmens Compensation Act, 1923 — Section 20(1), 20(2)
Read judgment
High Courts20 Nov 2008

Ribha Rani Rajak and Others Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 867

Read judgment
High Courts20 Nov 2008Allowed

Ram Prit Singh and Others Vs Subhash Prasad and Others

Patna High Court · (2009) 1 PLJR 663

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 12
Read judgment
High Courts20 Nov 2008Allowed

Md. Leiaquat @ Leiaquat Ali Vs The State of Bihar and Others

Patna High Court · (2009) 3 PLJR 300

Constitution of India, 1950 — Article 14, 16
Read judgment
High Courts19 Nov 2008Allowed

The State Election Commission and Others Vs The District Magistrate-cum-District Election Officer, Patna and Others

Patna High Court · (2009) 2 PLJR 229

Bihar Panchayat Raj Ordinance, 2006 — Section 124, 126
Read judgment
High Courts19 Nov 2008Allowed

Dr. Ranjan Kumar Akhauri, J-90, P.C. Colony, Kankarbagh, Patna Vs The Commissioner of Income Tax-1, Patna and Another

Patna High Court · (2009) 2 PLJR 398

Read judgment
High Courts19 Nov 2008Dismissed

Surendra Rai and Others Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 940

Bihar Panchayat Raj Act, 2006 — Section 44(3)(i)
Read judgment
High Courts19 Nov 2008

Arvind Kumar Sinha Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 529

Read judgment
High Courts19 Nov 2008Dismissed

Md. Arash Khan @ Arash Khan and Others Vs The State of Bihar and Another

Patna High Court · (2008) 11 PAT CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A
Read judgment
High Courts19 Nov 2008

Pratap Rana @ Vikash Kumar P. Vikki Singh Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 483

Prisoners Act, 1900 — Section 29Prisons Act, 1894 — Section 29
Read judgment
High Courts19 Nov 2008Allowed

Sujata Devi @ Sujata Kumari Vs The State of Bihar and Others

Patna High Court · (2009) 2 PLJR 862

Constitution of India, 1950 — Article 14
Read judgment
High Courts19 Nov 2008Dismissed

Geeta Devi Vs The State of Bihar and Another

Patna High Court · (2009) 2 PLJR 150

Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 482Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 494, 498A
Read judgment
High Courts19 Nov 2008Dismissed

Prativa Singh Vs The State of Bihar and Another

Patna High Court · (2009) 2 PLJR 462

Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(b), 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 427
Read judgment
High Courts18 Nov 2008Allowed

Dhrub Prasad Singh Vs The State of Bihar and Another

Patna High Court · (2009) 1 PLJR 274

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 406, 420
Read judgment
High Courts18 Nov 2008

Ajanta Construction Company Vs Chief Commissioner of Income Tax

Patna High Court · (2008) 11 PAT CK 0080

Read judgment
High Courts18 Nov 2008

Subhash Prasad and Others Vs State of Bihar

Patna High Court · (2009) 3 PLJR 685

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20B, 23, 42, 42(1)
Read judgment
High Courts18 Nov 2008Allowed

State of Bihar Vs Dhaneshwar Yadav and Others

Patna High Court · (2009) CriLJ 1175

Penal Code, 1860 (IPC) — Section 120B, 149, 302
Read judgment
Previous1…56789…75Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions