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Patna High Court judgments, 2007

1,700 judgments · page 36 of 85

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High Courts11 Jul 2007Allowed

Baleshwar Singh @ Balkeshwar Singh Vs Smt. Shanti Kumari

Patna High Court · (2007) 07 PAT CK 0139

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High Courts11 Jul 2007Allowed

Ram Kumari Devi Vs The State of Bihar

Patna High Court · (2007) 2 BLJR 2631 : (2007) 4 PLJR 754

Penal Code, 1860 (IPC) — Section 302, 328, 34, 438(2), 498A
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High Courts11 Jul 2007Allowed

Anandi Bhagat Vs Additional Member, Board of Revenue and Others

Patna High Court · (2007) PLJR 134 Supp

Constitution of India, 1950 — Article 226, 227
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High Courts11 Jul 2007Allowed

Bachcha Rai Vs The State of Bihar and Another

Patna High Court · (2007) 4 PLJR 299

Criminal Procedure Code, 1973 (CrPC) — Section 202, 255Penal Code, 1860 (IPC) — Section 379, 500
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High Courts11 Jul 2007

The Principal, D.A.V. Public School, B.S.E.B. Colony, New Punaichak Vs The State of Bihar and Others

Patna High Court · (2007) 3 PLJR 808

Constitution of India, 1950 — Article 12, 226
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High Courts11 Jul 2007Allowed

Bal Krishna Pachisia and Another Vs The State of Bihar and Another

Patna High Court · (2008) 1 PLJR 417

Criminal Procedure Code, 1973 (CrPC) — Section 202, 406, 420, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420
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High Courts11 Jul 2007

Mohammad Jahangir @ Mohamad Jahagir Alam Vs Sajda Khatoon and Others

Patna High Court · (2007) 4 PLJR 100

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1
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High Courts11 Jul 2007Allowed

Saheb Dayal Singh Vs State of Bihar and Others

Patna High Court · (2007) PLJR 279

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High Courts11 Jul 2007Allowed

Bihar Veterinary Association and Others Vs The State of Bihar and Others

Patna High Court · (2008) 1 PLJR 211

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High Courts10 Jul 2007Allowed

Naushi Tabassum Vs The Vice-Chancellor, Magadh University, Bodh Gaya and Others

Patna High Court · (2008) 1 PLJR 119

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High Courts10 Jul 2007Dismissed

All Bihar Madarsa Teachers Association and Another Vs The State of Bihar and Others

Patna High Court · (2007) 3 PLJR 776

Constitution of India, 1950 — Article 30
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High Courts10 Jul 2007Dismissed

Dr. (Mrs.) Renuka Sharma Vs The Bihar Public Service Commission and Others

Patna High Court · (2007) 4 PLJR 762

Bihar State Universities Act, 1976 — Section 2(c), 2(f), 2(i)
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High Courts10 Jul 2007

Bal Krishna Tiwari Vs The State of Bihar and Others

Patna High Court · (2007) 4 PLJR 393

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High Courts10 Jul 2007Dismissed

Sudheshwar Prasad Vs The State of Bihar and Others

Patna High Court · (2007) 4 PLJR 152

Constitution of India, 1950 — Article 14, 16, 226, 311
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High Courts10 Jul 2007Allowed

Uttam Kumar and Another Vs The State of Bihar and Another

Patna High Court · (2007) 4 PLJR 218

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
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High Courts10 Jul 2007Dismissed

Sanjay Singh Vs State of Bihar

Patna High Court · (2007) 07 PAT CK 0064

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High Courts10 Jul 2007Allowed

The Bihar State Housing Board and Others Vs Sahil Kumar Chanda and Another

Patna High Court · (2007) 3 PLJR 486

Constitution of India, 1950 — Article 226
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High Courts10 Jul 2007Allowed

Smt. Manju Devi Agrawal Vs Hindustan Petroleum Corporation Ltd. and Others

Patna High Court · (2007) PLJR 1

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High Courts10 Jul 2007Allowed

Ashok Nayak @ Ashok D. Naik and Another Vs The State of Bihar and Another

Patna High Court · (2007) PLJR 373

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 406, 420
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High Courts10 Jul 2007

Alakh Lal and Others Vs The State of Bihar and Others

Patna High Court · (2007) 3 PLJR 551

Constitution of India, 1950 — Article 226
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