High Courts13 Jul 2007
Harendra Kishor Saran Vs The State of Bihar and Others
Patna High Court · (2008) 3 PLJR 356
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 35 of 85
High Courts13 Jul 2007Allowed
Vijay Kumar Agrawal Vs The State of Bihar
Patna High Court · (2007) 07 PAT CK 0146
High Courts13 Jul 2007Allowed
Sanjay Kumar Vs The State of Bihar
Patna High Court · (2007) 2 BLJR 2632 : (2007) 4 PLJR 446
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 425Prevention of Damage to Public Property Act, 1984 — Section 2, 3, 3(1), 3(2)
High Courts13 Jul 2007
Guleshwar Pasban and Others Vs State of Bihar
Patna High Court · (2007) 07 PAT CK 0105
High Courts13 Jul 2007Dismissed
Ram Nandan Singh Vs The Union of India and Others
Patna High Court · (2007) 4 PLJR 364
High Courts13 Jul 2007Dismissed
Rameshwar Pandey Vs The Union of India and Others
Patna High Court · (2008) 1 PLJR 190
High Courts13 Jul 2007
Satyendra Kumar and Another Vs State of Bihar and Others
Patna High Court · (2007) 4 PLJR 78
High Courts13 Jul 2007Allowed
Ram Mohan Prasad Vs State of Bihar and Others
Patna High Court · (2007) PLJR 275
High Courts13 Jul 2007Dismissed
Akhori Vijay Kumar Vs State of Bihar and Others
Patna High Court · (2007) PLJR 282
High Courts12 Jul 2007Dismissed
Rajesh Kumar Vs The State of Bihar and Another
Patna High Court · (2008) 3 PLJR 326
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 323, 402, 406, 420
High Courts12 Jul 2007Allowed
Jitendra Kumar Singh Vs Siwan Central Co-operative Bank and Others
Patna High Court · (2007) PLJR 670
High Courts12 Jul 2007Allowed
Sri Rabindra Prasad Singh Vs State of Bihar and Others
Patna High Court · (2008) 3 PLJR 703
High Courts12 Jul 2007Allowed
Renu Singh and Another Vs The State of Bihar and Another
Patna High Court · (2007) PLJR 68
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Jul 2007
Rajendra Prasad Vs State of Bihar and Others
Patna High Court · (2007) PLJR 272
High Courts12 Jul 2007Allowed
Brijnath Singh @ Brijnathi Singh Vs The State of Bihar and Others
Patna High Court · (2007) PLJR 1058
Constitution of India, 1950 — Article 22
High Courts12 Jul 2007Allowed
Ashish Khanna Vs The State of Bihar and Another
Patna High Court · (2009) 4 PLJR 397
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 482
High Courts11 Jul 2007Dismissed
Kitti Mahto @ Narayan Mahto Vs Deep Chand Mahto and Others
Patna High Court · (2007) PLJR 149
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts11 Jul 2007Allowed
Mumtaz Begum and Another Vs Ram Chandra Mukhiya and Another
Patna High Court · (2007) PLJR 133
Motor Vehicles Act, 1988 — Section 92(a)
High Courts11 Jul 2007
M/s. J.P. Construction Vs State of Bihar and Others
Patna High Court · (2007) PLJR 276
High Courts11 Jul 2007Allowed
Gita Devi Budhia and Others Vs The State of Bihar and Another
Patna High Court · (2008) 1 PLJR 422
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 420