High Courts19 Jul 2007
Sagir Ahmad Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 503
COURT ARCHIVE
Patna High Court judgments, 2007
1,700 judgments · page 34 of 85
High Courts19 Jul 2007
Ran Vijay Kumar @ Ran Vijay Singh Vs State of Bihar and Others
Patna High Court · (2008) 1 PLJR 185
High Courts19 Jul 2007Allowed
Dhananjay Rai @ Guddu Vs The State of Bihar
Patna High Court · (2007) 4 PLJR 374
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts19 Jul 2007Allowed
The State of Bihar Vs Lal Bahadur Singh
Patna High Court · (2007) PLJR 531
Penal Code, 1860 (IPC) — Section 379, 441, 447
High Courts19 Jul 2007Allowed
Jitendra Prasad Singh Vs State of Bihar and Others
Patna High Court · (2007) PLJR 1067
High Courts18 Jul 2007Dismissed
Harishchandra Jha Vs State of Bihar
Patna High Court · (2007) PLJR 615
Penal Code, 1860 (IPC) — Section 302, 325, 34
High Courts18 Jul 2007Allowed
Arun Kumar Sinha Vs State and Others
Patna High Court · (2007) 3 PLJR 787
High Courts18 Jul 2007Allowed
Indrajeet Chaudhary Vs The State of Bihar and Another
Patna High Court · (2007) 4 PLJR 723
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 409
High Courts18 Jul 2007Dismissed
State of Bihar and Others Vs Most. Rabiya Khatoon
Patna High Court · (2008) 116 FLR 589 : (2007) 4 PLJR 657
High Courts18 Jul 2007Dismissed
Hemkant Jha and Others etc. etc. Vs The State of Bihar and Others
Patna High Court · (2007) 07 PAT CK 0101
High Courts17 Jul 2007Dismissed
The State of Bihar Vs Hardeo Mishra and Others
Patna High Court · (2007) PLJR 528
Penal Code, 1860 (IPC) — Section 364
High Courts17 Jul 2007Dismissed
Balram Medical Hall Vs Rajendra Prasad and Others
Patna High Court · (2007) 3 PLJR 778
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 12, 2Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17, Order 7 Rule 7
High Courts16 Jul 2007Allowed
Dr. Sheonandan Yadav @ Sheonandan Yadav Vs The State of Bihar and Others
Patna High Court · (2007) 4 PLJR 269
Penal Code, 1860 (IPC) — Section 304A, 316
High Courts16 Jul 2007Allowed
Dr. Rita Narain Vs State of Bihar and Others
Patna High Court · (2007) 115 FLR 410 : (2007) 3 PLJR 482
High Courts16 Jul 2007Allowed
Janak Ram Vs Union of India (UOI) and Others
Patna High Court · (2009) 3 PLJR 21
Constitution of India, 1950 — Article 14
High Courts16 Jul 2007
Chandrika Tiwary and Others Vs Vidya Shankar Dubey @ Vidyanand Dubey and Others
Patna High Court · (2007) 4 PLJR 12
Bihar Hindu Religious Trusts Act, 1950 — Section 32, 67
High Courts16 Jul 2007
Pritama Kaur Vs Sardar Balwant Singh Ramuwalia
Patna High Court · (2007) 3 PLJR 789
Succession Act, 1925 — Section 284
High Courts16 Jul 2007
Lalita Kumari and Others Vs State of Bihar and Others etc. etc.
Patna High Court · (2007) 4 PLJR 505
High Courts16 Jul 2007Allowed
Dilip Yadav and Others Vs The State of Bihar
Patna High Court · (2007) PLJR 917
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395
High Courts13 Jul 2007Allowed
Om Prakash Vs State of Bihar and Others
Patna High Court · (2007) PLJR 278