High Courts18 Jan 2005Dismissed

Rajesh Kumar Mittal Vs State of Bihar

Patna High Court · (2005) 1 BLJR 212 : (2005) 1 PLJR 624

Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 414