COURT ARCHIVE
Patna High Court judgments, 2005
1,050 judgments · page 49 of 53
Lakhpati Devi Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 641
Sri Ajay Kumar Chaupal Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 594
Sanjay Kumar Singh Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 593
Chandra Bhushan Prasad @ Ram Chandra Mahto Vs Sanjeev Kumar @ Babloo Kumar and others
Patna High Court · (2005) 2 PLJR 48
Shree Kant Pandey and Others Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 514
Arbind Kumar Pal Vs Hazin Bibi Khairun Nissa and Others
Patna High Court · (2005) 01 PAT CK 0062
Jaya Shankar Singh Vs Champa Devi and Others
Patna High Court · (2005) 1 BLJR 323
Shashi Bhushan Sah Vs State of Bihar
Patna High Court · (2005) 1 BLJR 430 : (2005) 1 PLJR 563
Munna Shukla @ Ravi Kand Shukla Vs The State of Bihar
Patna High Court · (2005) 2 PLJR 293
Ajay Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 505
Manoj Kumar Jha Vs State of Bihar and Another
Patna High Court · (2005) 1 PLJR 592
Amar Kumar Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 102
Ghanshyam Dhurka Vs The State of Bihar and Another
Patna High Court · (2005) 2 PLJR 13
Ezahar Ahmad Khan and Others Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 597
Jai Prakash Sharma Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 154 : (2005) 2 DMC 216 : (2005) 1 PLJR 585
Devki Devi and Others Vs State and Others
Patna High Court · (2005) 2 PLJR 39
Smt. Sudhamai Sinha Vs Devendra Sharma and Another
Patna High Court · (2005) 1 PLJR 604
Meena Kumari Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 569
Kumari Sangita Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 573