COURT ARCHIVE

Patna High Court judgments, 2005

1,050 judgments · page 53 of 53

High Courts05 Jan 2005Dismissed

Arbind Singh Vs State of Bihar

Patna High Court · (2005) 01 PAT CK 0048

High Courts05 Jan 2005Allowed

Patna High Court · (2005) 01 PAT CK 0042

High Courts05 Jan 2005Allowed

Patna High Court · (2005) 1 BLJR 81 : (2005) 2 PLJR 395

Penal Code, 1860 (IPC) — Section 364

High Courts05 Jan 2005Allowed

Patna High Court · (2005) 2 ALT(Cri) 21 : (2005) 1 BLJR 77

Penal Code, 1860 (IPC) — Section 302, 307, 34

High Courts05 Jan 2005

Patna High Court · (2005) 1 PLJR 544

High Courts05 Jan 2005

Patna High Court · AIR 2005 Patna 72 : (2005) 1 BLJR 67 : (2005) 1 PLJR 413

High Courts04 Jan 2005

Patna High Court · (2005) 1 BLJR 309

Constitution of India, 1950 — Article 14

High Courts03 Jan 2005

Patna High Court · (2005) 1 BLJR 105 : (2005) 2 PLJR 621

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23, 50

High Courts03 Jan 2005Allowed

Patna High Court · (2005) 1 PLJR 521

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1

High Courts02 Jan 2005Dismissed

Patna High Court · (2005) 01 PAT CK 0067