High Courts12 Jan 2005Allowed
Sanjay Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (2005) 01 PAT CK 0045
COURT ARCHIVE
Patna High Court judgments, 2005
1,050 judgments · page 52 of 53
High Courts12 Jan 2005Allowed
Amrendra Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2005) 01 PAT CK 0040
High Courts12 Jan 2005Allowed
Dharmendra Kumar Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 630
High Courts12 Jan 2005
M/s N.R. Construction Pvt. Ltd. Vs The Project Engineer and Others
Patna High Court · (2005) 1 PLJR 581
Arbitration and Conciliation Act, 1996 — Section 15, 15(1), 15(2)
High Courts12 Jan 2005Dismissed
Murari Thakur and Another Vs The State of Bihar
Patna High Court · (2005) 3 PLJR 46
Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Jan 2005Allowed
Yogeshwar Prasad and Others Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 640 : (2005) 2 PLJR 49
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts11 Jan 2005Allowed
Aniket Kumar Sahni and Another Vs The State of Bihar and Others
Patna High Court · (2005) 1 BLJR 236 : (2005) 2 PLJR 5
High Courts11 Jan 2005
Jagdish Chandra Sinha Vs The State of Bihar and Others
Patna High Court · (2005) 01 PAT CK 0039
High Courts11 Jan 2005
Bijay Kumar Thakur Vs State of Bihar and Others
Patna High Court · (2005) 2 PLJR 60
Bihar Reorganisation Act, 2000 — Section 89
High Courts11 Jan 2005Dismissed
Virendra Kumar Roy and Another Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 423
Co-operative Societies Rules, 1959 — Rule 39
High Courts08 Jan 2005Allowed
Bhaju Yadav Vs Naresh Paswan and Others
Patna High Court · (2005) 01 PAT CK 0051
High Courts07 Jan 2005
In Re: Suo Motu contempt in the matter of Muazzin of Mosque near the Patna High Court, Bailey Road, Patna
Patna High Court · (2005) 4 PLJR 569
High Courts07 Jan 2005
Punit Kumar Vs The State of Bihar and Others
Patna High Court · (2005) 1 PLJR 421
Bihar Motor Vehicles Taxation Act, 1994 — Section 20, 22(2), 28(3), 7(5)Motor Vehicles Act, 1988 — Section 177, 178, 180, 181, 192
High Courts07 Jan 2005Dismissed
Sapru Jayakar Motilal C.R. Das Institute of Legal Aid, Studies and Search and Another Vs The Union of India and Others
Patna High Court · (2005) 1 PLJR 420
Constitution of India, 1950 — Article 170Delimitation Act, 2002 — Section 8(b)
High Courts07 Jan 2005
In Re: Muazzin of Mosque near the Patna High Court
Patna High Court · (2005) 1 BLJR 74
High Courts07 Jan 2005
The Indian Medical Association, Bihar Vs State of Bihar and Others
Patna High Court · (2005) 1 PLJR 385
Criminal Procedure Code, 1973 (CrPC) — Section 43, 82, 83
High Courts06 Jan 2005
Ali Akbar Vs Sanjay Kumar Rakesh and Others
Patna High Court · (2005) 1 BLJR 100 : (2005) 1 PLJR 419
Miscellaneous Rules of the Board of Revenue, Bihar, 1958 — Rule 3
High Courts06 Jan 2005Dismissed
Krishna Mohan Jha Vs State of Bihar and Others
Patna High Court · (2005) 1 BLJR 75 : (2005) 1 PLJR 427
Bihar Pension Rules, 1950 — Rule 105
High Courts06 Jan 2005Allowed
Ramanand Gupta Vs Bankey Lal and Another
Patna High Court · (2005) 1 PLJR 523
High Courts05 Jan 2005Allowed
Sunil Kumar Sharma Vs Bihar State Electricity Board and Others
Patna High Court · (2005) 1 PLJR 439