High Courts31 Aug 1998
P.K. Haldar and Co. Vs Commissioner of Income Tax and Others
Patna High Court · (1999) 156 CTR 282 : (1999) 237 ITR 317 : (1999) 103 TAXMAN 562
Income Tax Act, 1961 — Section 147, 149(1)
COURT ARCHIVE
Patna High Court judgments, 1998
864 judgments · page 15 of 44
High Courts30 Aug 1998Dismissed
Narendra Singh Kushwaha Vs Anand Mohan Singh
Patna High Court · (1998) 3 PLJR 801
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16Constitution of India, 1950 — Article 324, 329Representation of the People Act, 1951 — Section 100, 100(1), 100(2), 10A, 11
High Courts28 Aug 1998Dismissed
Tatanagar Metal Industries Vs New India Assurance Co. Ltd.
Patna High Court · (1999) 1 BLJR 30 : (1999) 1 PLJR 105
Partnership Act, 1932 — Section 69
High Courts27 Aug 1998Allowed
Bhola Nath Ojha Vs The State of Bihar and Shitla Nand Jha
Patna High Court · (1998) 3 PLJR 641
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 156(3), 195, 195(1)Penal Code, 1860 (IPC) — Section 120B, 455, 463, 465, 467
High Courts27 Aug 1998Allowed
Oriental Insurance Company Ltd. Vs Smt. Nandani Devi and Others
Patna High Court · (1999) 1 PLJR 287
Penal Code, 1860 (IPC) — Section 279, 304
High Courts26 Aug 1998Dismissed
Md. Musa Kazmi Vs State of Bihar
Patna High Court · (1998) 3 PLJR 629
Criminal Procedure Code, 1973 (CrPC) — Section 227, 468, 482Penal Code, 1860 (IPC) — Section 109, 120BPrevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts26 Aug 1998Dismissed
Ram Nath Sah Vs Kali Prasad Singh
Patna High Court · AIR 1999 Patna 48 : (1998) 3 PLJR 697
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts26 Aug 1998
Jamadar Bharti and Others Vs Chandrama Giri and Others
Patna High Court · (1998) 3 PLJR 558
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 47
High Courts26 Aug 1998Dismissed
Basant Ram Vs Pushapa Devi and Another
Patna High Court · (1998) 3 PLJR 766
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts25 Aug 1998
Bihar Prosecution Service Association Vs The State of Bihar and Others Shiv Shankar Thakur Vs Suryadeo Yadav and Others
Patna High Court · (1998) 3 PLJR 926
Criminal Procedure Code, 1973 (CrPC) — Section 25(3)
High Courts25 Aug 1998Allowed
Hindalco Industries Ltd. Vs State of Bihar and Others
Patna High Court · (1998) 3 BLJR 2025
Central Sales Tax Act, 1956 — Section 8
High Courts25 Aug 1998
H.P. Biswas and Co. Vs Commissioner of Income Tax and Another
Patna High Court · (1999) 155 CTR 597 : (1999) 237 ITR 288 : (1999) 105 TAXMAN 469
Income Tax Act, 1961 — Section 147
High Courts25 Aug 1998Allowed
Fusion Engineering Products Limited Vs State of Bihar and Others
Patna High Court · (1998) 3 BLJR 1892 : (1998) 3 PLJR 772
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 18, 19
High Courts25 Aug 1998Dismissed
M/s Nivas Talkies and Another Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 833
Bihar Entertainment Tax Act, 1948 — Section 13BBihar Finance Act, 1981 — Section 19
High Courts24 Aug 1998
Deoki Mallah Vs Surji Mallahain and Others
Patna High Court · (1999) 2 BLJR 1031 : (1999) 1 PLJR 199
High Courts24 Aug 1998Dismissed
Santosh Kumar Jalan @ Kanhaiyalal Jalan Vs Chandra Kishore Jalan
Patna High Court · (1999) 3 PLJR 45
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Hindu Adoptions and Maintenance Act, 1956 — Section 12Hindu Succession Act, 1956 — Section 30
High Courts21 Aug 1998Allowed
Binod Sarawgi Vs State of Bihar and Another
Patna High Court · (1998) 3 BLJR 2245 : (1999) 1 CivCC 444 : (2001) 103 CompCas 83 : (1998) 3 PLJR 354 : (1999) 1 RCR(Criminal) 415
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts21 Aug 1998Dismissed
Bibi Shahnaz @ Munni Vs State of Bihar and Another
Patna High Court · (1998) 3 BLJR 2230 : (1998) CriLJ 4702
Constitution of India, 1950 — Article 245, 246, 312, 324Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 2, 3, 3(1), 3(2), 3(3)
High Courts21 Aug 1998Dismissed
Sona Devi Vs Rajendra Prasad and Others
Patna High Court · (1998) 3 BLJR 2250 : (1998) 3 PLJR 342
Penal Code, 1860 (IPC) — Section 120B, 302, 34, 364
High Courts21 Aug 1998Allowed
United India Insurance Co. Ltd. Vs Manju Devi and Others
Patna High Court · (1998) 3 PLJR 506
Motor Vehicles Act, 1988 — Section 173