High Courts21 Aug 1998Dismissed
S.K. Kishorpuria Vs The State of Bihar
Patna High Court · (1998) 3 PLJR 365
Bihar and Orissa Excise Act, 1915 — Section 47, 47A, 49, 55, 56Penal Code, 1860 (IPC) — Section 120B, 272
COURT ARCHIVE
Patna High Court judgments, 1998
864 judgments · page 16 of 44
High Courts21 Aug 1998
Ganpati Engineering Vs State of Bihar and Others
Patna High Court · (1999) 2 BLJR 1313
High Courts20 Aug 1998Allowed
Tata Iron and Steel Company Ltd. Vs Union of India (UOI)
Patna High Court · (1998) 3 BLJR 2309 : (1999) 65 ECC 867 : (1999) 112 ELT 42 : (1999) 1 PLJR 261
Central Excises and Salt Act, 1944 — Section 11A, 2, 3(1), 35BTransfer of Property Act, 1882 — Section 3
High Courts20 Aug 1998Dismissed
United Commercial Bank Vs Kuya Collieries (P.) Ltd. and Others
Patna High Court · (1999) 3 BLJR 2413
Coal Mines (Nationalisation) Act, 1973 — Section 20, 23
High Courts20 Aug 1998Dismissed
Madhusudan Tiwari and Others Vs Bank of Baroda
Patna High Court · (1998) 3 BLJR 2145
High Courts20 Aug 1998Allowed
Ishwar Chandra and Others Vs The State of Bihar and Another
Patna High Court · (1998) 3 PLJR 322 : (1999) 1 RCR(Criminal) 615
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts19 Aug 1998
Bihar State Mineral Development Corporation Vs State of Bihar and Others
Patna High Court · (1998) 3 PLJR 310
Constitution of India, 1950 — Article 12Forest (Conservation) Act, 1980 — Section 2Forest Act, 1927 — Section 4
High Courts19 Aug 1998Dismissed
Jugnu @ Ruplal Mahto Vs State of Bihar
Patna High Court · (1998) 3 BLJR 2257
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 302, 307, 34, 394
High Courts19 Aug 1998Dismissed
Steel India Vs State of Bihar and Others
Patna High Court · (1999) 47 BLJR 94
Bihar Finance Act, 1981 — Section 2, 7(3)
High Courts19 Aug 1998
Most. Hamidan and Others Vs Reyasat Ali and Others
Patna High Court · (1999) 1 BLJR 656
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6A(3)
High Courts18 Aug 1998Allowed
Steel Authority of India, Ltd. Vs Genda Sharma and Others Awadhesh Singh Vs Steel Authority of India, Ltd. and Others
Patna High Court · (1998) 3 BLJR 2034
Industrial Disputes Act, 1947 — Section 18
High Courts18 Aug 1998Allowed
Haren Mahatha and Others Vs Chanubala Debya and Others
Patna High Court · (1999) 3 BLJR 1657
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 31
High Courts18 Aug 1998Dismissed
Ranchi Timber Traders Association and Another Vs State of Bihar and Others
Patna High Court · (1998) 3 BLJR 1982 : (1999) 1 PLJR 137
Bengal Cess Act, 1880 — Section 4
High Courts18 Aug 1998
COMMISSIONER OF INCOME TAX Vs HOMBLE MR. JUSTICE S.B. SINHA
Patna High Court · (1999) 151 CTR 300
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 438Income Tax Act, 1961 — Section 127, 176, 252, 254, 255
High Courts18 Aug 1998
Vishwa Bhudhist Parishad Vs The Union of India (UOI) and Others
Patna High Court · (1999) 1 PLJR 28
Bihar Medical Educational Institution (Control and Regulation) Act, 1981 — Section 21, 7Bihar State Universities Act, 1976 — Section 21(2)Dentists Act, 1948 — Section 10(2)
High Courts18 Aug 1998
Rina Sen Vs Commissioner of Income Tax and Others
Patna High Court · (1999) 151 CTR 672 : (1999) 235 ITR 219 : (1999) 1 PLJR 98 : (1998) 101 TAXMAN 151
Income Tax Act, 1961 — Section 131, 131(1A), 131(2), 143(2), 143(3)
High Courts18 Aug 1998
Ranchi Handloom Emporium Vs Commissioner of Income Tax and Another
Patna High Court · (2000) 158 CTR 646 : (1999) 235 ITR 604
Income Tax Act, 1961 — Section 147, 148
High Courts18 Aug 1998Dismissed
Jakir Mian @ Jakir Hussain and Another Vs Abdul Rauf and Others
Patna High Court · (1999) 1 BLJR 796
High Courts18 Aug 1998Allowed
Jhingan Prasad Kushwaha and Others Vs State of Bihar
Patna High Court · (1998) 3 BLJR 2252
Criminal Procedure Code, 1973 (CrPC) — Section 156, 164Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 420
High Courts18 Aug 1998
Commissioner of Income Tax Vs Justice S.B. Sinha
Patna High Court · (2000) 48 BLJR 219 : (1999) 151 CTR 300 : (1999) 237 ITR 268 : (1999) 1 PLJR 350 : (1998) 101 TAXMAN 664
Income Tax Act, 1961 — Section 254, 256, 256(1), 256(2), 269