High Courts18 Aug 1998Dismissed
Md. Azimullah Khan Vs State of Bihar and Others
Patna High Court · (1999) 1 BLJR 443
Penal Code, 1860 (IPC) — Section 120B, 406, 407, 420, 467
COURT ARCHIVE
Patna High Court judgments, 1998
864 judgments · page 17 of 44
High Courts17 Aug 1998Dismissed
Saraswati Devi and Others Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 340
High Courts17 Aug 1998
Commissioner of Income Tax Vs Kailash Crockery House
Patna High Court · (1998) 150 CTR 180 : (1999) 235 ITR 544 : (1999) 1 PLJR 122 : (1999) 107 TAXMAN 386
Income Tax Act, 1961 — Section 256, 271, 271(1)
High Courts17 Aug 1998Allowed
Mina Verma Vs Kirit Verma
Patna High Court · (1999) 47 BLJR 678 : (1999) 2 DMC 58
Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts17 Aug 1998
Janardan Das Vs Bindeshwari Prasad Sah and Another
Patna High Court · (1999) 157 CTR 282 : (1999) 238 ITR 65
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132A, 132A(1), 226(4)Penal Code, 1860 (IPC) — Section 174, 175, 420, 421, 465
High Courts13 Aug 1998Dismissed
Anand Kumar Bajaj Vs The State of Bihar Ors.
Patna High Court · (1998) 3 PLJR 446
Bihar Hindu Religious Trusts Act, 1950 — Section 32
High Courts13 Aug 1998Dismissed
Ram Niranjan Singh Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 390
Constitution of India, 1950 — Article 226, 311
High Courts13 Aug 1998Partly Allowed
Manoj Kumar Pandey Vs Bharat Coking Coal Ltd. and Others
Patna High Court · (1999) 47 BLJR 445 : (1999) 3 LLJ 1239
Constitution of India, 1950 — Article 226
High Courts13 Aug 1998Allowed
Dilip Kumar Jha and Another Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 664
Subordinate Civil Courts Ministerial Establishment Rules, 1947 — Rule 11Water (Prevention and Control of Pollution) Act, 1974 — Section 12(3), 17, 18, 18(1), 2Water (Prevention and Control of Pollution) Rules, 1975 — Rule 8, 8(1)
High Courts12 Aug 1998Dismissed
Krishna Chandra Mishra and Others Vs The State of Bihar and Another
Patna High Court · (1998) 3 PLJR 333
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 34, 406, 409, 420
High Courts12 Aug 1998Dismissed
Devendra Singh and Others Vs State of Bihar and Another
Patna High Court · (1998) 3 PLJR 345
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(2), 173(8), 482Penal Code, 1860 (IPC) — Section 302, 320, 323, 324, 328
High Courts12 Aug 1998Allowed
Paras Nath Singh Vs The State of Bihar and Another
Patna High Court · (1998) 3 PLJR 334
Penal Code, 1860 (IPC) — Section 34, 406
High Courts12 Aug 1998
Brij Nandan Sinha Vs State of Bihar and Others
Patna High Court · (1998) 3 PLJR 413
High Courts10 Aug 1998Allowed
Ch. Veeraraghavaiah Vs State of Bihar and Another
Patna High Court · (1999) 1 BLJR 71 : (1998) 3 PLJR 360
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 384, 504
High Courts10 Aug 1998Allowed
Bijay Kumar Tandon and Another Vs State of Bihar
Patna High Court · (1998) 3 BLJR 2255 : (1998) 3 PLJR 208
Criminal Procedure Code, 1973 (CrPC) — Section 190, 468, 469, 482Penal Code, 1860 (IPC) — Section 156, 200, 323, 34, 341
High Courts10 Aug 1998Allowed
Dhirendra Prasad Singh Vs State of Bihar and Others
Patna High Court · (1999) 1 BLJR 19 : (1998) 3 PLJR 351 : (1998) 3 PLJR 350
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34, 409
High Courts06 Aug 1998Allowed
Mahabir Prasad Bagrodia and Naresh Chandra Prasad Sinha alias S.P. Sinha Vs State of Bihar and Another
Patna High Court · (1999) 1 CivCC 270 : (1999) 1 RCR(Criminal) 136
High Courts06 Aug 1998
Arun Kumar Vs Commissioner of Income Tax and Another
Patna High Court · (1999) 240 ITR 168
Income Tax Act, 1961 — Section 271(1), 276C, 277
High Courts06 Aug 1998Dismissed
Abdul Manan Vs Md. Murad Ali and Others
Patna High Court · (1999) 1 BLJR 23 : (1998) 3 PLJR 706
High Courts06 Aug 1998
Shyam Deo Singh Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 369
Constitution of India, 1950 — Article 14Police Act, 1861 — Section 8Police Rules — Rule 16.21