High Courts11 Sept 1998Dismissed
Satyanarayan Mukhopadhya (Mukherjee) and Another Vs Ram Niwas Agrawala
Patna High Court · (1999) 3 BLJR 1765
COURT ARCHIVE
Patna High Court judgments, 1998
864 judgments · page 13 of 44
High Courts11 Sept 1998Dismissed
Brahmdeo Prasad Vs Baldeo Prasad and Others
Patna High Court · (1999) 1 BLJR 289 : (1998) 3 PLJR 486
Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Section 2
High Courts10 Sept 1998
Bhagwat Prasad Rai and Others Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 897
High Courts10 Sept 1998
State of Bihar Vs Bhukhal Mahato and Others
Patna High Court · (2000) 1 BLJR 446
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts10 Sept 1998Allowed
Sri Durga Cement Co. Ltd. Vs State of Bihar and Others
Patna High Court · (1999) 2 BLJR 1062
High Courts10 Sept 1998Dismissed
Rameshwar Pandey Vs Malti Devi
Patna High Court · (1998) 3 PLJR 491
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 Sept 1998Dismissed
Kalp Nath Singh Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 414
High Courts09 Sept 1998
Anil Kumar and Others Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 152
Constitution of India, 1950 — Article 16
High Courts09 Sept 1998Dismissed
United Collieries Limited Vs Coal India Limited and Others
Patna High Court · (1999) 1 BLJR 245 : (1999) 1 PLJR 257
Civil Procedure Code, 1908 (CPC) — Section 80Coal Mines (Nationalisation) Act, 1973 — Section 19Coal Mines (Taking Over of Management) Act, 1973 — Section 11, 18
High Courts09 Sept 1998Dismissed
Shri Krishna Dutt Tewari @ Krishnaditya Narain Tewari Vs Devendra Nath Mishra and Others
Patna High Court · (1998) 3 PLJR 859
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 43 Rule 1, 104, 104(2)
High Courts09 Sept 1998
Anil Kurhar and Others Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 487
Constitution of India, 1950 — Article 16
High Courts08 Sept 1998Allowed
Panna Devi and Others Vs Karamdeo Singh and Others
Patna High Court · (1998) 3 PLJR 812
Arbitration Act, 1940 — Section 14(2), 17, 30, 39
High Courts08 Sept 1998
Hemraj Munshi Ram Vs Union of India and Others
Patna High Court · (1999) 151 CTR 306
Income Tax Act, 1961 — Section 139, 142, 143, 147, 148
High Courts08 Sept 1998
Bishwanath Pandey and Others Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 449
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(3), 15(1), 2, 32A
High Courts08 Sept 1998Dismissed
Smt. Bimla Devi and Others Vs Shiv Narain Singh @ Shiv Narain Prasad Singh and Others
Patna High Court · (1999) 1 BLJR 282 : (1998) 3 PLJR 387
High Courts08 Sept 1998
Saurabh Kumar Pandey and Nitish Kumar Pandey Vs Commissioner of Income Tax
Patna High Court · (1999) 156 CTR 237 : (1999) 235 ITR 150
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
High Courts08 Sept 1998
Hemraj Munshi Ram Vs Union of India(UOI) and Others
Patna High Court · (2000) 245 ITR 155
Income Tax Act, 1961 — Section 139, 139(4), 147, 148
High Courts08 Sept 1998Dismissed
Lakhan Lal Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 494
Constitution of India, 1950 — Article 309
High Courts07 Sept 1998Allowed
Tata Iron and Steel Company Limited Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 680
Bihar Finance Act, 1981 — Section 14, 14(1), 14(2), 3, 4Deferment Rules — Rule 14, 2
High Courts07 Sept 1998Allowed
Tulsi Sao and Others Vs Tribhuwan Sao and Others
Patna High Court · (1999) 1 BLJR 223