COURT ARCHIVE

Patna High Court judgments, 1990

340 judgments · page 4 of 17

High Courts06 Nov 1990

Jamshedpur Motor Accessories Stores Vs Union of India (UOI) and Others

Patna High Court · (1991) 91 CTR 19 : (1991) 189 ITR 70 : (1991) 54 TAXMAN 521

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139(1), 36(1), 43B

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High Courts06 Nov 1990

Mahabir Prasad Jalan and Another Vs The State of Bihar and Others

Patna High Court · (1990) 11 PAT CK 0026

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High Courts06 Nov 1990

Central Coalfields Ltd. and Others Vs The State of Bihar and Others

Patna High Court · (1990) 11 PAT CK 0020

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High Courts06 Nov 1990

Chakardhari Sharan Singh Vs Union of India (UOI) and Others

Patna High Court · (1991) 39 BLJR 872 : (1991) 2 PLJR 767

Constitution of India, 1950 — Article 12, 14, 15, 16Public Employment (Requirement as to Residence) Amendment Act, 1969 — Section 3

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High Courts06 Nov 1990Allowed

Patna University and Another Vs Md. Quamrul Hoda and Another

Patna High Court · (1990) 11 PAT CK 0012

Constitution of India, 1950 — Article 226

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High Courts02 Nov 1990

Nawal Kishore Singh Vs The Union of India and Others

Patna High Court · (1992) 2 PLJR 225

Railway Protection Force Rules, 1987 — Rule 47

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High Courts01 Nov 1990

Dr. Amar Nath Singh and Others Vs The State of Bihar and Others

Patna High Court · (1991) 1 BLJR 645 : (1991) 2 PLJR 509

Constitution of India, 1950 — Article 14, 15, 16, 233, 35Criminal Procedure Code, 1973 (CrPC) — Section 24, 25

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High Courts01 Nov 1990Dismissed

Satrudhan Sahani and Others Vs The State of Bihar and Others

Patna High Court · (1990) 11 PAT CK 0027

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High Courts01 Nov 1990Allowed

Narmadeshwar Narayan Singh Vs The State of Bihar and Another

Patna High Court · (1992) 2 PLJR 68

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45(B)

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High Courts01 Nov 1990Dismissed

Satrudhau Sahani and Others Vs The State of Bihar and Others

Patna High Court · (1990) 2 PLJR 832

Constitution of India, 1950 — Article 12, 14, 299

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High Courts31 Oct 1990

Commissioner of Income Tax Vs Ansari Cloth Merchant

Patna High Court · (1991) 59 TAXMAN 538

Income Tax Act, 1961 — Section 256(1)

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High Courts30 Oct 1990

Lalan Prasad Gupta Vs The Chairman, Bihar Electricity Board and Another

Patna High Court · (1992) 1 PLJR 291

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High Courts30 Oct 1990

Hotel Vinit Pvt. Ltd. Vs General Manager-Chief Engineer, Electricity Board, Bhagalpur and Others

Patna High Court · (1990) 10 PAT CK 0002

Electricity Act, 1910 — Section 26(6)

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High Courts29 Oct 1990

Mohd. Ali and Others Vs The State of Bihar and Others

Patna High Court · (1991) 1 BLJR 111 : (1991) 1 PLJR 327

Constitution of India, 1950 — Article 12, 14

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High Courts29 Oct 1990

Commissioner of Income Tax Vs Mumtaz Ali and Others

Patna High Court · (1991) 39 BLJR 297 : (1991) 98 CTR 7 : (1991) 190 ITR 249 : (1991) 59 TAXMAN 271

Income Tax Act, 1961 — Section 143(2), 184(7), 185(1), 185(2), 185(3)

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High Courts29 Oct 1990

Commissioner of Income Tax Vs B.L. Agarwalla

Patna High Court · (1991) 190 ITR 256 : (1991) 56 TAXMAN 21

Income Tax Act, 1961 — Section 184(7), 246, 253, 256

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High Courts24 Oct 1990

Commissioner of Income Tax Vs Arjun Prasad

Patna High Court · (1991) 39 BLJR 475 : (1991) 92 CTR 171 : (1991) 190 ITR 179 : (1991) 1 PLJR 526 : (1991) 56 TAXMAN 1

Income Tax Act, 1961 — Section 139(4), 33, 33(2)

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High Courts23 Oct 1990Allowed

Fulena Singh Vs State of Bihar and Others

Patna High Court · (1991) 1 BLJR 316 : (1991) 1 PLJR 471

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High Courts23 Oct 1990Allowed

Adarsh Rajkiya Madhya Vidyalaya Vs The State of Bihar and Others

Patna High Court · (1992) 2 PLJR 242

Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 18, 6

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High Courts23 Oct 1990Allowed

Soman Sahu Vs The State of Bihar and Others

Patna High Court · (1992) 1 PLJR 477

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