High Courts20 Nov 1990Allowed
Ajay Kumar Dayal and Another Vs The State of Bihar and Others
Patna High Court · (1990) 11 PAT CK 0036
COURT ARCHIVE
Patna High Court judgments, 1990
340 judgments · page 3 of 17
High Courts20 Nov 1990Dismissed
Nand Kishore Raut and Others etc. Vs State of Bihar and Others etc.
Patna High Court · (1991) 39 BLJR 441 : (1992) 1 LLJ 610 : (1991) 2 PLJR 42
Constitution of India, 1950 — Article 14, 16, 226
High Courts19 Nov 1990
Commissioner of Income Tax Vs S. Surjan Singh
Patna High Court · (1991) 39 BLJR 260 : (1991) 188 ITR 506 : (1991) 1 PLJR 478 : (1991) 54 TAXMAN 392
Income Tax Act, 1961 — Section 154, 33
High Courts19 Nov 1990Dismissed
Chairman-cum-Managing Director, Bihar State Road Transport Corporation, Patna Vs Smt. Manju Bhushan Sinha and Others
Patna High Court · (1990) 11 PAT CK 0019
High Courts16 Nov 1990
Sekhar Chandra Chakravarty Vs Mani Mohan Chatterjee
Patna High Court · (1991) 1 BLJR 474 : (1991) 1 PLJR 20
High Courts16 Nov 1990
The Bihar Nurses Registration Council and Others Vs Shri Harendra Prasad Sinha and Others
Patna High Court · (1991) 39 BLJR 1222 : (1991) 1 PLJR 114
Civil Procedure Code, 1908 (CPC) — Section 47Contract Act, 1872 — Section 70
High Courts15 Nov 1990
Commissioner of Income Tax Vs Maharaja Kamal Singh
Patna High Court · (1992) 103 CTR 413 : (1991) 190 ITR 550 : (1991) 58 TAXMAN 60
High Courts14 Nov 1990
Commissioner of Wealth Tax Vs Dungarmal Tainwala
Patna High Court · (1991) 39 BLJR 478 : (1991) 191 ITR 445 : (1991) 56 TAXMAN 10
Wealth Tax Act, 1957 — Section 5(1)
High Courts13 Nov 1990
Madhu Sudan Bari Vs The State of Bihar and Others
Patna High Court · (1990) 11 PAT CK 0024
High Courts13 Nov 1990
Sathi Joint Farming Coop. Society Ltd. and Others Vs Registrar, Co-op Societies and Another
Patna High Court · (1991) 1 BLJR 265
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 116
High Courts12 Nov 1990
Commissioner of Income Tax Vs Laljidas Agarwalla
Patna High Court · (1991) 98 CTR 278 : (1991) 190 ITR 429 : (1991) 59 TAXMAN 535
Income Tax Act, 1961 — Section 129, 271(1)
High Courts09 Nov 1990Allowed
Guneshwar Narain Singh @ Bighnesh Singh Vs The State of Bihar
Patna High Court · (1990) 11 PAT CK 0037
Bihar Panchayat Raj Act, 1947 — Section 79B, 83, 84ACriminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 21, 409, 420, 467
High Courts09 Nov 1990Allowed
Krishna Kishore Singh Vs Bihar Raj Homeopathic Medicine Board and Others
Patna High Court · (1992) 1 PLJR 433
Bihar Development of Homeopathic System of Medicine Act, 1953 — Section 19, 3Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Constitution of India, 1950 — Article 14, 226, 227
High Courts09 Nov 1990Allowed
Bijoy Kumar Singh Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 122
Constitution of India, 1950 — Article 226, 227
High Courts08 Nov 1990Allowed
Chandrika Pd. Tiwary Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 125
Bihar Service Rules, 1952 — Rule 103Constitution of India, 1950 — Article 226, 227
High Courts08 Nov 1990
Pratapur Sugar and Industries Ltd. Vs State of Bihar and Others
Patna High Court · (1991) 1 BLJR 352
Constitution of India, 1950 — Article 14
High Courts08 Nov 1990
Ranchi Wine Dealers Welfare Association and Others Vs The State of Bihar and Others
Patna High Court · (1990) 11 PAT CK 0010
Bihar and Orissa Excise Act, 1915 — Section 42, 90, 90(9), 91Bihar and Orissa Excise Rules, 1919 — Rule 133, 136, 138Constitution of India, 1950 — Article 14, 19(1), 37, 41, 47
High Courts07 Nov 1990
Srimati Darogani Devi and Others Vs Most. Surati Devi and Others
Patna High Court · (1990) 11 PAT CK 0033
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(3), Order 41 Rule 5(5)
High Courts07 Nov 1990Dismissed
Smt. Parwati Devi and Another Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 336
High Courts07 Nov 1990Dismissed
Satrudhan Sahani and Others Vs State of Bihar and Others
Patna High Court · (1990) 11 PAT CK 0028