High Courts16 Jan 1990Dismissed
Bishwanath Dusadh Vs State of Bihar
Patna High Court · (1990) 38 BLJR 523 : (1991) CriLJ 108 : (1990) 1 PLJR 635
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304Probation of Offenders Act, 1958 — Section 3
COURT ARCHIVE
Patna High Court judgments, 1990
340 judgments · page 17 of 17
High Courts16 Jan 1990
Madheshwar Prasad Singh and Another Vs The State of Bihar and Others
Patna High Court · (1990) 2 ACC 421
Constitution of India, 1950 — Article 19
High Courts15 Jan 1990
Purushottam Das Goswami and Others Vs State of Bihar
Patna High Court · (1990) 38 BLJR 1353
Criminal Procedure Code, 1973 (CrPC) — Section 195, 482Penal Code, 1860 (IPC) — Section 120B, 193, 194, 195, 196
High Courts15 Jan 1990Dismissed
Madheshwar Prasad Singh and Others Vs State of Bihar and Others
Patna High Court · (1990) 1 BLJR 527 : (1990) 2 PLJR 29
Constitution of India, 1950 — Article 19
High Courts15 Jan 1990Allowed
A.K. Ojha Vs Ors. Etc.
Patna High Court · (1990) 38 BLJR 770 : (1993) 3 LLJ 338 : (1990) 2 PLJR 163
Constitution of India, 1950 — Article 14, 16, 21, 23
High Courts15 Jan 1990Dismissed
Karamdeo Bharthi and Others Vs Bigu Ram Chamar
Patna High Court · (1990) 38 BLJR 801
Civil Procedure Code, 1908 (CPC) — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 144Evidence Act, 1872 — Section 116
High Courts15 Jan 1990Allowed
Bijoy Trading Company and Others Vs State of Bihar and Others
Patna High Court · (1990) 1 BLJR 532 : (1990) 1 PLJR 565
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 34, 415, 420
High Courts12 Jan 1990Allowed
Arvind Kumar Sinha and others Vs The State of Bihar and others
Patna High Court · (1990) 2 PLJR 511
Criminal Procedure Code, 1973 (CrPC) — Section 192, 192(1), 482Penal Code, 1860 (IPC) — Section 192, 420
High Courts12 Jan 1990Dismissed
Durga Das Rathore Vs The State of Bihar and Others
Patna High Court · (1991) 1 BLJR 495
Constitution of India, 1950 — Article 188, 212, 219, 226Government of India Act, 1935 — Section 220Representation of the People Act, 1951 — Section 100, 101, 103, 106, 107
High Courts10 Jan 1990Dismissed
Bimla Nand Prasad and Others Vs State of Bihar and Others
Patna High Court · (1990) 38 BLJR 793 : (1990) 1 PLJR 421
Constitution of India, 1950 — Article 14, 15, 245, 246
High Courts10 Jan 1990
Controller of Estate Duty Vs Haribux Poddar (Decd.)
Patna High Court · (1991) 97 CTR 26 : (1990) 182 ITR 423 : (1990) 51 TAXMAN 313
Estate Duty Act, 1953 — Section 61, 62(1)
High Courts10 Jan 1990Dismissed
Daroga Lal Vs State of Bihar and Others
Patna High Court · (1990) 38 BLJR 937 : (1990) 2 PLJR 706
Limitation Act, 1963 — Section 5
High Courts09 Jan 1990
Shri H.B. Singh ''Arsi'' and Another Vs The State of Bihar and Others
Patna High Court · (1990) 1 PLJR 231
Constitution of India, 1950 — Article 21Juvenile Justice Act, 1986 — Section 15, 2(1), 9, 9(1), 9(2)
High Courts09 Jan 1990
Commissioner of Income Tax Vs Mishrilal Jain
Patna High Court · (1990) 182 ITR 230 : (1990) 51 TAXMAN 25
Wealth Tax Act, 1957 — Section 2
High Courts06 Jan 1990Allowed
Md. Fasih Ahmad Vs State of Bihar and Others
Patna High Court · (1990) 1 PLJR 32
Constitution of India, 1950 — Article 14, 15(1), 15(4), 16(2), 16(4)
High Courts03 Jan 1990
COMMISSIONER OF INCOME TAX Vs SUPREME PLASTIC INDUSTRIES.
Patna High Court · (1991) 94 CTR 8
Income Tax Act, 1961 — Section 260, 80J
High Courts03 Jan 1990Allowed
Ram Bilash Prasad Gupta Vs State of Bihar
Patna High Court · (1990) 1 BLJR 668
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts03 Jan 1990Allowed
Krishna Choudhary Vs State of Bihar
Patna High Court · (1990) 1 BLJR 361
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 8
High Courts03 Jan 1990Allowed
Kumari Kumud Sinha Vs The Bihar Public Service Commission and Others
Patna High Court · (1990) 1 PLJR 273
Constitution of India, 1950 — Article 16
High Courts02 Jan 1990Dismissed
Keshari Engineering Works Vs Bank of India
Patna High Court · (1990) 01 PAT CK 0020