High Courts30 Jan 1990Allowed

Yamuna Sah and Others Vs The State of Bihar

Patna High Court · (1990) 38 BLJR 562 : (1992) CriLJ 2311 : (1990) 1 PLJR 656

Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 420Prevention of Food Adulteration Act, 1954 — Section 10, 10(1), 10(2), 10(4), 10(6)
High Courts18 Jan 1990Dismissed

Sadha Ram Satnami Vs State of Bihar and Others

Patna High Court · (1991) 39 BLJR 824 : (1991) 63 FLR 783 : (1999) 3 LLJ 1271

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Payment of Wages Act, 1936 — Section 17