High Courts02 Mar 1990Dismissed

Vijay Shankar Prasad Vs Manika Roy

Patna High Court · (1992) 40 BLJR 360 : (1991) CivCC 92 : (1991) 1 DMC 502 : (1990) 2 PLJR 104

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 397, 401