High Courts11 Dec 1990
Dharikshan Sah and Others Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 103
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 1, 37, 45B
COURT ARCHIVE
Patna High Court judgments, 1990
340 judgments · page 2 of 17
High Courts11 Dec 1990
Commissioner of Income Tax Vs Hindusthan Malleables and Forgings Ltd.
Patna High Court · (1991) 191 ITR 70 : (1994) 1 PLJR 497
Income Tax Act, 1961 — Section 80J
High Courts11 Dec 1990
Commissioner of Income Tax Vs Shree Shankar Vastralaya
Patna High Court · (1991) 39 BLJR 709 : (1991) 92 CTR 252 : (1991) 192 ITR 488
Income Tax Act, 1961 — Section 185, 188
High Courts11 Dec 1990Allowed
Amar Kant Choudhary Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 632
High Courts11 Dec 1990
Hindusthan Malleables and Forgings Ltd. Vs Commissioner of Income Tax
Patna High Court · (1991) 39 BLJR 699 : (1991) 191 ITR 110 : (1991) 1 PLJR 660 : (1991) 59 TAXMAN 148
Income Tax Act, 1922 — Section 33(4)Income Tax Act, 1961 — Section 254
High Courts10 Dec 1990Allowed
Hari Ballabh Narain Vs The State of Bihar and Others
Patna High Court · (1991) 1 BLJR 643 : (1991) 1 PLJR 632
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 4(vii), 59
High Courts07 Dec 1990Allowed
Seema Seehra and Another Vs State of Bihar and Another
Patna High Court · (1991) 39 BLJR 761 : (1991) 2 PLJR 83
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182, 193, 34, 420, 468
High Courts07 Dec 1990Allowed
Shashi Chandra Jha and Others Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 479
Industrial Disputes Act, 1947 — Section 25F
High Courts06 Dec 1990Allowed
Suraj Narain Mandal Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 80
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 23, 57, 59
High Courts04 Dec 1990
K.P. Verma Vs State of Bihar
Patna High Court · (1990) 1 ACC 502 : (1992) 1 BLJR 17 : (1991) 1 PLJR 583
Constitution of India, 1950 — Article 21
High Courts04 Dec 1990
Nand Lal Ram Vs State of Bihar and Others
Patna High Court · (1991) 39 BLJR 935 : (1991) 2 PLJR 115
Constitution of India, 1950 — Article 311
High Courts03 Dec 1990
Rama Nand Jha Vs Kamla Nand Jha and Others
Patna High Court · (1992) 1 BLJR 364 : (1992) 1 PLJR 563
Criminal Procedure Code, 1973 (CrPC) — Section 144, 195, 398Penal Code, 1860 (IPC) — Section 109, 188, 21, 57
High Courts30 Nov 1990Dismissed
Magan Rabidas Vs The State of Bihar
Patna High Court · (1991) 1 BLJR 313
Criminal Procedure Code, 1973 (CrPC) — Section 304, 323, 325, 354Penal Code, 1860 (IPC) — Section 304
High Courts30 Nov 1990Dismissed
Ram Dayal Prasad and Another Vs Shanti Devi and Others
Patna High Court · (1993) 2 BLJR 1001
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14
High Courts22 Nov 1990Allowed
Triveni Tiwary Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 303
Constitution of India, 1950 — Article 300ACriminal Procedure Code, 1973 (CrPC) — Section 133
High Courts21 Nov 1990Allowed
Md. Masratullah Vs The State of Bihar
Patna High Court · (1993) 1 PLJR 26
Penal Code, 1860 (IPC) — Section 302
High Courts21 Nov 1990Dismissed
Nagendra Singh Vs State of Bihar and Others
Patna High Court · (1991) 1 BLJR 419 : (1991) 1 PLJR 474
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 201, 202, 203
High Courts21 Nov 1990Allowed
Ram Bilas Singh and Others Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 355
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10B, 26A, 35Constitution of India, 1950 — Article 226, 227
High Courts21 Nov 1990Dismissed
Raj Kumar Vs The State of Bihar and Others
Patna High Court · (1990) 11 PAT CK 0006
High Courts21 Nov 1990Allowed
Bishundeo Sah Vs The State of Bihar
Patna High Court · (1990) 11 PAT CK 0004
Essential Commodities Act, 1955 — Section 7