High Courts28 Sept 1984Dismissed
Nezamuddin Khan Vs Bibi Masuna and Others
Patna High Court · (1990) 1 PLJR 764
Specific Relief Act, 1963 — Section 34
COURT ARCHIVE
Patna High Court judgments, 1984
401 judgments · page 5 of 21
High Courts28 Sept 1984
Kamleshwari Singh Vs Ramakant Mahto and Others Parmeshwar Singh Vs Sukhdeo Mahton and Others
Patna High Court · (1985) PLJR 397
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 16(3)(iii)Constitution of India, 1950 — Article 226, 227
High Courts27 Sept 1984Dismissed
Ganesh Prasad and Others etc. Vs State of Bihar and Others
Patna High Court · AIR 1985 Patna 309 : (1985) 33 BLJR 87 : (1985) PLJR 254
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts25 Sept 1984
Mrs. F. Dhan Vs Union of India and Another
Patna High Court · (1985) PLJR 690
Civil Procedure Code, 1908 (CPC) — Section 80, 80(2)Constitution of India, 1950 — Article 311
High Courts25 Sept 1984
Omchand Soni and Another Vs Mohan Lal Marwari and Others
Patna High Court · (1985) PLJR 189
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts20 Sept 1984Allowed
Jang Bahadur Singh Vs Baidyanath Prasad and Others etc.
Patna High Court · AIR 1985 Patna 190 : (1985) 33 BLJR 30 : (1985) PLJR 96
Bihar Money Lenders Act, 1974 — Section 12
High Courts19 Sept 1984Allowed
Daud Munda and Another Vs State of Bihar
Patna High Court · (1984) 09 PAT CK 0022
Penal Code, 1860 (IPC) — Section 201, 302
High Courts18 Sept 1984Allowed
Bharosi Sao Vs Manik Chand Gupta and Others
Patna High Court · AIR 1986 Patna 24 : (1986) PLJR 5
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 8 Rule 5(1), 105
High Courts17 Sept 1984Allowed
Jainendra Kumar Jain and Another Vs Director, Secondary Education-Cum-Additional Secretary, Deptt. of Education, Government of Bihar
Patna High Court · (1985) 33 BLJR 35
Constitution of India, 1950 — Article 226, 227
High Courts17 Sept 1984Allowed
Samu Pahan and Others Vs State of Bihar
Patna High Court · (1985) 33 BLJR 8
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B
High Courts14 Sept 1984
Hotel Mangalam and Others Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 326
Bihar Cinemas (Regulation) Act, 1954 — Section 2(b), 3, 4, 5
High Courts11 Sept 1984Dismissed
Rajendra Prasad and Others Vs Ram Prasad Sao and Others
Patna High Court · AIR 1985 Patna 104
Bihar Disqualified Owners (Management of Property) Act, 1955 — Section 3, 3(1)Bihar Land Reforms Act, 1950 — Section 6, 6(1)Transfer of Property Act, 1882 — Section 116
High Courts11 Sept 1984
Akhauri Krishna Kumar, Sinha and Others Vs Mundrika Prasad
Patna High Court · (1984) PLJR 1119
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19A, Order 9 Rule 13Constitution of India, 1950 — Article 141Succession Act, 1925 — Section 276
High Courts04 Sept 1984
Commissioner of Income Tax Vs Ganga Dayal Sarju Prasad
Patna High Court · (1985) 48 CTR 113 : (1985) 155 ITR 618 : (1985) 21 TAXMAN 144
Income Tax Act, 1961 — Section 274, 275
High Courts04 Sept 1984
Nand Kishore Singh and etc. Vs State of Bihar and Another
Patna High Court · AIR 1986 Patna 98 : (1985) 33 BLJR 366 : (1985) PLJR 374
Criminal Procedure Code, 1973 (CrPC) — Section 95(1), 96, 96(4)Penal Code, 1860 (IPC) — Section 295A
High Courts04 Sept 1984
Commissioner of Income Tax Vs Chotanagpur Engineering Works Ltd.
Patna High Court · (1987) 163 ITR 705
Income Tax Act, 1961 — Section 40
High Courts04 Sept 1984
Commissioner of Income Tax Vs Ram Chand Gobind Prasad
Patna High Court · (1987) 61 CTR 198 : (1985) 156 ITR 766 : (1985) 21 TAXMAN 375
Income Tax Act, 1961 — Section 256, 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts04 Sept 1984Dismissed
Sheojee Roy and Others Vs State of Bihar and Others
Patna High Court · (1985) 33 BLJR 611 : (1985) PLJR 818
Penal Code, 1860 (IPC) — Section 144, 379, 380, 381, 411
High Courts04 Sept 1984Dismissed
Dhirendra Kumar Akela and Others Vs Bihar State Agriculture Marketing Board and Others
Patna High Court · (1985) 33 BLJR 199 : (1984) PLJR 974
Constitution of India, 1950 — Article 233, 234, 235
High Courts03 Sept 1984
Shashikant Kathari and Company Vs Commissioner of Income Tax
Patna High Court · (1985) 49 CTR 143 : (1986) 158 ITR 60 : (1986) 28 TAXMAN 626
Income Tax Act, 1961 — Section 182, 183, 256(1)