COURT ARCHIVE

Patna High Court judgments, 1984

401 judgments · page 3 of 21

High Courts12 Nov 1984Dismissed

Mahanth Siyaram Das and Another Vs State of Bihar and Others

Patna High Court · (1985) 33 BLJR 37 : (1985) PLJR 101

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45BBihar Tenancy Act, 1885 — Section 45E(10)

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High Courts12 Nov 1984

Bihar State Small Industries Corporation Vs State of Bihar and Another

Patna High Court · (1985) CriLJ 1596 : (1985) PLJR 871

Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471

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High Courts12 Nov 1984Dismissed

H.R. Club Vs State of Bihar and Others

Patna High Court · AIR 1986 Patna 182 : (1986) 34 BLJR 198 : (1986) PLJR 116

Bihar Cinemas (Regulation) Act, 1954 — Section 3

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High Courts12 Nov 1984Allowed

Sk. Wajuddin Vs State of Bihar and Others

Patna High Court · AIR 1985 Patna 248 : (1984) 32 BLJR 537

Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 2, 4

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High Courts12 Nov 1984Dismissed

Siyaram Das and Another Vs State of Bihar and Others

Patna High Court · AIR 1985 Patna 191

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45B

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High Courts12 Nov 1984

Chandeshwar Kunwar Vs Ramanand Giri and Others

Patna High Court · (1985) CriLJ 650

Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 385Penal Code, 1860 (IPC) — Section 147, 323, 379

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High Courts11 Nov 1984

Chandeshwar Kunwar Vs Ramanand Giri and 17 Others

Patna High Court · (1985) PLJR 47

Criminal Procedure Code, 1973 (CrPC) — Section 385(1)(iii)Penal Code, 1860 (IPC) — Section 147, 323

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High Courts09 Nov 1984

Jamuna Singh and Others Vs State of Bihar and Another

Patna High Court · (1985) CriLJ 775 : (1985) PLJR 401

Criminal Procedure Code, 1973 (CrPC) — Section 144, 195, 202Penal Code, 1860 (IPC) — Section 147, 148, 186, 188, 379

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High Courts09 Nov 1984Allowed

Shyam Bihari Upadhyay and Others Vs State of Bihar and Others

Patna High Court · AIR 1985 Patna 275 : (1985) PLJR 43

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10A, 12, 12(2), 35, 9

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High Courts08 Nov 1984

Commissioner of Income Tax Vs Bihar State Agro Industries Development Corpn.

Patna High Court · (1985) 49 CTR 356 : (1986) 158 ITR 96 : (1985) 22 TAXMAN 282

Income Tax Act, 1961 — Section 256(1)

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High Courts08 Nov 1984

Raghubir Prasad Vs Surya Narayan Gupta

Patna High Court · AIR 1986 Patna 17 : (1985) 33 BLJR 719 : (1985) PLJR 346

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 14, 15

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High Courts08 Nov 1984Allowed

Gobardhan Pandit and Others Vs Sub-Divisional Officer, Jamtara and Others

Patna High Court · AIR 1985 Patna 300 : (1985) PLJR 213

Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 67(2)

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High Courts08 Nov 1984

Commissioner of Income Tax Vs National Coal Development Corporation

Patna High Court · (1986) 157 ITR 45

Income Tax Act, 1961 — Section 32(2), 33, 34(3)

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High Courts08 Nov 1984Dismissed

Bihar Bhoodan Yagna Committee and Another Vs Tarkeshwar Prasad Mandal and Others

Patna High Court · AIR 1986 Patna 216 : (1985) 33 BLJR 699 : (1986) PLJR 165

Bihar Bhoodan Yagna Act, 1954 — Section 10(2), 11Bihar Bhoodan Yagna Rules, 1955 — Rule 3, 4, 5Civil Procedure Code, 1908 (CPC) — Section 100, 101

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High Courts08 Nov 1984

State of Bihar and Others Vs Anjani Choudhry and Others

Patna High Court · (1985) 33 BLJR 112

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 465Evidence Act, 1872 — Section 103, 105, 99

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High Courts08 Nov 1984

M/s. Ashok Industries and Others Vs The State of Bihar & Others and The Secretary, Agricultural Produce Market Committee & Another

Patna High Court · (1985) PLJR 111

Bihar Agricultural Produce Markets (Amendment) Act, 1982 — Section 2(h), 2(p)(i)

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High Courts07 Nov 1984

State Bank of India Officers'' Association and Another Vs Shri S.D. Ganda, Chief General Manager and Others

Patna High Court · (1985) PLJR 900

Constitution of India, 1950 — Article 12, 14, 16State Bank of India Act, 1955 — Section 43(1)

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High Courts07 Nov 1984

Sri Nand Gopal Prasad Vs Mostt. Prem Lata Devi and Others

Patna High Court · (1985) PLJR 923

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Transfer of Property Act, 1882 — Section 106, 8A(2)

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High Courts07 Nov 1984Allowed

Baldeo Choudhary Vs State of Bihar and Another

Patna High Court · AIR 1986 Patna 84

Motor Vehicles Act, 1939 — Section 47, 47(3), 62, 62(1), 63

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High Courts06 Nov 1984

Commissioner of Wealth Tax Vs Shivaram Singh

Patna High Court · (1987) 163 ITR 773 : (1987) 32 TAXMAN 639

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