High Courts01 Jan 1984Dismissed
Mohd. Hasan and Others Vs Mohd. Abbas and Others
Patna High Court · (1985) 33 BLJR 669
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(4), Order 9 Rule 13Limitation Act, 1963 — Article 123
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401 judgments · page 21 of 21
Patna High Court · (1985) 33 BLJR 669