High Courts16 Aug 1984
Ashok Kumar Jain and 23 Others Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 142
Industrial Disputes Act, 1947 — Section 2(kkk), 25M, 25Q
COURT ARCHIVE
Patna High Court judgments, 1984
401 judgments · page 7 of 21
High Courts16 Aug 1984
Chandra Bhushan Tewary Vs The Union of India and Other
Patna High Court · (1985) PLJR 1006
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311(2)
High Courts14 Aug 1984Dismissed
Keshav Pal and Others etc. Vs State of Bihar and Others
Patna High Court · AIR 1985 Patna 70 : (1985) PLJR 779
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 40(1), 5A(2), 6(3)
High Courts14 Aug 1984
M/s. Shree Vishnu Bhandar Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 522
High Courts13 Aug 1984
Ramchander Nonia and Others Vs State of Bihar
Patna High Court · (1985) CriLJ 894 : (1984) PLJR 936
Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 164, 167, 309Penal Code, 1860 (IPC) — Section 399
High Courts13 Aug 1984
Upendra Kumar Joshi Vs New Victoria Mills Co. Ltd. and Others
Patna High Court · (1985) 33 BLJR 398 : (1986) 59 CompCas 798 : (1985) PLJR 514
Companies Act, 1956 — Section 155, 155(4)
High Courts13 Aug 1984
Geeta Yadav and Another Vs The State of Bihar
Patna High Court · (1985) PLJR 160
Penal Code, 1860 (IPC) — Section 109, 302, 304
High Courts10 Aug 1984Allowed
Radha Krishna Santhalia Vs Ram Niranjan Santhalia and Others
Patna High Court · AIR 1985 Patna 289 : (1985) PLJR 1040
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Aug 1984
Gangajal Tewari Vs Brijnandan Tewari
Patna High Court · (1985) PLJR 49
Contract Act, 1872 — Section 20Specific Relief Act, 1963 — Section 20(2)(a)
High Courts10 Aug 1984
Kesho Poddar and Another Vs The State of Bihar and Others
Patna High Court · (1984) PLJR 898
Bihar Money Lenders Act, 1974 — Section 23, 27(2)
High Courts09 Aug 1984Dismissed
Mohammad Shamimmuddin and Others Vs State of Bihar and Others
Patna High Court · (1985) 33 BLJR 293 : (1985) PLJR 117
High Courts09 Aug 1984
Commissioner of Income Tax Vs Pure Dhansar Coal Company
Patna High Court · (1985) 46 CTR 153 : (1985) 154 ITR 857
Income Tax Act, 1961 — Section 185, 256(1), 28, 56
High Courts09 Aug 1984
Commissioner of Income Tax Vs Patliputra Engg. Corporation
Patna High Court · (1985) 154 ITR 854
Income Tax Act, 1961 — Section 184(7)
High Courts09 Aug 1984
Commissioner of Income Tax Vs Pure Dhansar Coal Co.
Patna High Court · (1985) 20 TAXMAN 260
Income Tax Act, 1961 — Section 185, 256(1), 28, 56
High Courts09 Aug 1984Dismissed
Kripal Rai Vs Ram Lakhan Rai
Patna High Court · AIR 1986 Patna 156 : (1984) PLJR 902
High Courts09 Aug 1984
Nauranglal Chiranjilal Vs Commissioner of Income Tax
Patna High Court · (1985) 154 ITR 851
Income Tax Act, 1961 — Section 139(1), 139(2), 271(1)(a)
High Courts09 Aug 1984
Commissioner of Income Tax Vs Patliputra Engineering Corpn.
Patna High Court · (1985) 20 TAXMAN 240
Income Tax Act, 1961 — Section 184(7), 187, 187(2), 256(1)
High Courts08 Aug 1984
Deonarayan Singh and Others Vs Commissioner of Bhagalpur Division and Others
Patna High Court · AIR 1985 Patna 196 : (1985) 33 BLJR 185 : (1985) PLJR 1
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 20, 20(1), 20(2), 20(3), 20(4)Santhal Parganas Settlement Regulations, 1872 — Section 27, 27(3)
High Courts07 Aug 1984
COMMISSIONER OF INCOME TAX Vs RAJANI MOTORS.
Patna High Court · (1984) 42 CTR 337
Income Tax Act, 1961 — Section 256(1), 45
High Courts07 Aug 1984Allowed
Janak Pandey Vs Sudama Singh and Others
Patna High Court · AIR 1986 Patna 61 : (1985) PLJR 1094
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 22(1), Order 41 Rule 33, 100