High Courts21 Feb 1984
M/s. Bharat Wagon and Engineering Co. Ltd Vs Assistant Labour Commissioner and Another
Patna High Court · (1984) PLJR 375
Industrial Disputes Act, 1947 — Section 33(2)(b), 36
COURT ARCHIVE
Patna High Court judgments, 1984
401 judgments · page 18 of 21
High Courts21 Feb 1984
Sukhailal and Others Vs Saligram Dubey, Tahsildar
Patna High Court · (1985) CriLJ 771
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 148, 310
High Courts20 Feb 1984
Yogendra Singh Vs State of Bihar and Others
Patna High Court · (1985) CriLJ 889 : (1985) PLJR 883
National Security Act, 1980 — Section 10, 3, 8
High Courts17 Feb 1984Allowed
Bibi Jaibunnisa Vs Abdul Ghafoor and Others
Patna High Court · AIR 1984 Patna 257
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 101, 102, 103, 104, 111
High Courts17 Feb 1984Dismissed
Haribans Singh Vs Basist Kumar and Others
Patna High Court · AIR 1984 Patna 220 : (1985) 33 BLJR 129 : (1984) PLJR 370
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 20 Rule 9, 100, 101
High Courts17 Feb 1984
Reyazul Haque Vs Mosst. Maimun Khatoon and Another
Patna High Court · (1985) PLJR 490
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1), 14(4)
High Courts16 Feb 1984
Benoy Krishna Ghosh and Others Vs State of Bihar and Others
Patna High Court · (1985) 33 BLJR 517 : (1984) PLJR 356
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 471
High Courts15 Feb 1984Allowed
Paritosh Kumar Pal Vs State of Bihar and Others
Patna High Court · (1985) 33 BLJR 150 : (1984) PLJR 377
Civil Procedure Code, 1908 (CPC) — Section 19, 20Industrial Disputes Act, 1947 — Section 10, 2
High Courts15 Feb 1984
Basudeo Rai and Others Vs Altan Rai and Others
Patna High Court · AIR 1984 Patna 241 : (1984) 32 BLJR 531 : (1984) PLJR 349
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3)
High Courts14 Feb 1984
Bijoy Kumar Azad Vs The State of Bihar and Others
Patna High Court · (1984) PLJR 818
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 113
High Courts14 Feb 1984Dismissed
Rameshwar Singh Vs Hari Narayan Singh and Others
Patna High Court · AIR 1984 Patna 277 : (1984) PLJR 827
Evidence Act, 1872 — Section 101, 102, 103, 104, 115Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 19
High Courts14 Feb 1984Allowed
Dukhi Yadav Vs Rohin Mandal and Others
Patna High Court · AIR 1984 Patna 254 : (1984) 32 BLJR 527 : (1984) PLJR 344
Registration Act, 1908 — Section 32, 33(1)
High Courts14 Feb 1984Allowed
Rupak Ltd. Vs Registrar of Companies and Others
Patna High Court · (1985) 33 BLJR 609 : (1984) 56 CompCas 206 : (1984) PLJR 429
Companies Act, 1956 — Section 100, 101, 102, 103, 155
High Courts13 Feb 1984Dismissed
Ujjal Singh and Sons and Others Vs Rajendra Kr. Kedia and Others
Patna High Court · AIR 1986 Patna 162 : (1986) 2 RCR(Rent) 71
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(1), 13(1)
High Courts11 Feb 1984Dismissed
Smt. Sarswati Devi Vs Smt. Kausalya Devi and Others
Patna High Court · AIR 1984 Patna 365 : (1984) 32 BLJR 585 : (1984) PLJR 656
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963 — Rule 19(1)
High Courts08 Feb 1984Partly Allowed
Smt. Kanti Modih Vs Bhagwat Prasad Bhuwalka
Patna High Court · AIR 1985 Patna 16 : (1985) PLJR 26
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 90, Order 6 Rule 17, 115, 115(1)
High Courts07 Feb 1984Allowed
Kaushalya Devi and Others Vs Gopal Ram and Another
Patna High Court · (1985) 33 BLJR 677 : (1984) PLJR 467
Transfer of Property Act, 1882 — Section 109
High Courts02 Feb 1984Dismissed
Rajendra Singh and Another Vs Bahadur Singh
Patna High Court · AIR 1984 Patna 371 : (1984) PLJR 525
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1), 13, 14, 14(2)
High Courts02 Feb 1984Dismissed
Rai Mathura Prasad Vs Hanuman Prasad Bhagat and Others
Patna High Court · (1984) 56 CompCas 467
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8, Order 1 Rule 8(1), Order 22 Rule 3, Order 22 Rule 4Companies (Court) Rules, 1959 — Rule 6, 9Companies Act, 1956 — Section 398, 398(1), 398(2), 398(3), 399(3)
High Courts02 Feb 1984Dismissed
Yugeshwar Prasad and Others Vs Suraj Narain Prasad
Patna High Court · AIR 1984 Patna 270
Bihar and Orissa Land Reforms Act, 1950 — Section 6