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Patna High Court judgments, 1984

401 judgments · page 16 of 21

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High Courts26 Mar 1984Allowed

Gopal Singh Vs State of Bihar and Others

Patna High Court · AIR 1984 Patna 294 : (1984) PLJR 517

Bihar Panchayat Raj Act, 1948 — Section 13(2)Constitution of India, 1950 — Article 226, 311
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High Courts26 Mar 1984

Sheo Nath Prasad Vs The State of Bihar and Others

Patna High Court · (1984) PLJR 556

Non-Government Secondary Schools (Management and Control) Ordinance, 1980 — Section 15, 15(2), 16
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High Courts25 Mar 1984

SRI NARAYAN BIJOY KUMAR Vs COMMISSIONER OF INCOME TAX.

Patna High Court · (1986) 55 CTR 178

Income Tax Act, 1961 — Section 256(1), 40A(3)
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High Courts23 Mar 1984Allowed

Om Narayan Prasad Vs State of Bihar and Others

Patna High Court · AIR 1984 Patna 266

Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3
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High Courts23 Mar 1984Dismissed

Drigpal Singh and Others Vs Name not known : Wife of Laldhari Ojha and Others

Patna High Court · AIR 1985 Patna 110

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 101, 3Transfer of Property Act, 1882 — Section 41
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High Courts23 Mar 1984

Commissioner of Income Tax Vs Dwarka Prasad, Rameshwar Prasad Mehrotra, T.N. Mehrotra, Shivanath Prasad and Bishwanath Prasad

Patna High Court · (1984) 43 CTR 57 : (1984) 43 CTR 315 : (1985) 154 ITR 887

Income Tax Act, 1961 — Section 261
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High Courts23 Mar 1984Allowed

Bindeshwari Singh and Others Vs Brijnandan Singh and Others

Patna High Court · (1985) 33 BLJR 743 : (1984) PLJR 688

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
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High Courts22 Mar 1984

Raja Ram Singh Vs The State of Bihar and Others

Patna High Court · (1984) PLJR 539

Bihar Money Lenders Act, 1974 — Section 12, 3
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High Courts21 Mar 1984

Lakhan Mahton @ Ram Lakhan Mahton Vs The State of Bihar

Patna High Court · (1985) PLJR 209

Penal Code, 1860 (IPC) — Section 147, 302, 379
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High Courts21 Mar 1984

Krishna Kumar Sharma Vs The State of Bihar and Others

Patna High Court · (1984) PLJR 832

Bihar Shops and Establishments Act, 1953 — Section 26, 26(1), 26(2)
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High Courts21 Mar 1984Allowed

Union of India (UOI) and Another Vs Additional Collector, Monghyr and Others

Patna High Court · AIR 1986 Patna 151 : (1984) PLJR 505

Bihar Public Land Encroachment Act, 1956 — Section 2(3), 3(1)Constitution of India, 1950 — Article 14Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15, 2, 4, 4(1)
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High Courts20 Mar 1984

Ashok Singh Vs State of Bihar and Others

Patna High Court · (1984) PLJR 924

Bihar Control of Crimes Act, 1981 — Section 12(2), 17
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High Courts20 Mar 1984Dismissed

Gopal Krishna Sinha Vs State of Bihar and Another

Patna High Court · AIR 1984 Patna 235 : (1984) PLJR 454

Shrimati Radhika Sinha Institute and Sachchidanand Sinha Library (Acquisition and Management) Ordinance, 1983 — Section 3, 4
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High Courts20 Mar 1984

Mahendra Singh Vs State of Bihar and Others

Patna High Court · (1984) PLJR 636

Bihar Control of Crimes Act, 1981 — Section 12(2), 17
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High Courts15 Mar 1984Allowed

Gobind Prasad Sinha Vs Mst. Kulwanti and Others

Patna High Court · AIR 1985 Patna 31

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 96
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High Courts14 Mar 1984

Commissioner of Income Tax Vs Chandradip Narain Bararia, Dwarika Nath Bararia, Tarak Nath Bararia and Ram Dulari Devi and Others

Patna High Court · (1985) 46 CTR 302 : (1985) 156 ITR 658 : (1985) 23 TAXMAN 288

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High Courts12 Mar 1984

Laxminia Devi Vs Lal Bahadur Kahar and 4 Others

Patna High Court · (1985) PLJR 506

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 463
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High Courts12 Mar 1984Allowed

Chandeshwar Sharma and Another Vs Jaikishore Sharma and Others

Patna High Court · AIR 1985 Patna 163 : (1984) PLJR 802

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 7
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High Courts12 Mar 1984

Jauhari Prasad Mandal and Another Vs The State of Bihar and Another

Patna High Court · (1984) PLJR 638

Constitution of India, 1950 — Article 226, 227
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High Courts09 Mar 1984

Usha Martin Industries Ltd. Vs The Additional Superintendent of Commercial Taxes and Others

Patna High Court · (1984) 32 BLJR 565 : (1984) 55 STC 380

Bihar Sales Tax Act, 1959 — Section 4(3)(6)
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