COURT ARCHIVE

Patna High Court judgments, 1984

401 judgments · page 17 of 21

High Courts09 Mar 1984Allowed

Abdul Gafoor Vs The Additional Member, Board of Revenue and Others

Patna High Court · AIR 1984 Patna 268 : (1984) PLJR 771

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)

High Courts08 Mar 1984Allowed

Ram Chandra Sah Vs Abdul Hannan and Others

Patna High Court · AIR 1984 Patna 313 : (1984) PLJR 575

Civil Procedure Code, 1908 (CPC) — Section 100, 101Easements Act, 1882 — Section 18

High Courts07 Mar 1984Dismissed

Girija Dubey and Others Vs State of Bihar and Others

Patna High Court · AIR 1985 Patna 15 : (1985) 33 BLJR 556 : (1984) PLJR 417

Land Acquisition Act, 1894 — Section 38

High Courts06 Mar 1984Dismissed

Commissioner, Coal Mines Welfare Organisation Vs Parma Nand Thakur

Patna High Court · (1985) ACJ 290

Motor Vehicles Act, 1988 — Section 100, 101, 102, 103, 104

High Courts06 Mar 1984Dismissed

Vishwa Nath Singh Vs Union of India (UOI)

Patna High Court · (1985) 33 BLJR 740 : (1984) PLJR 521

Central Reserve Police Force Act, 1949 — Section 10, 11, 9

High Courts05 Mar 1984

Jiawan Pandey and Another Vs Mahendra Rai

Patna High Court · (1985) PLJR 686

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4(b), 4(c)Court Fees Act, 1870 — Section 7(iv)(c)

High Courts03 Mar 1984Dismissed

Rajendra Sharma Vs State of Bihar and Others

Patna High Court · AIR 1985 Patna 21

Bihar Housing Board Ordinance, 1982 — Section 23Constitution of India, 1950 — Article 166, 226, 77

High Courts03 Mar 1984Allowed

Narain Mishra and Others Vs State of Bihar and Others

Patna High Court · AIR 1985 Patna 9 : (1985) PLJR 579

Constitution of India, 1950 — Article 226

High Courts03 Mar 1984Dismissed

Moti Mandal and Others Vs State of Bihar and Others

Patna High Court · AIR 1984 Patna 352 : (1984) PLJR 918

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)(1)

High Courts03 Mar 1984

Laddu Lal Sahu and Others Vs Dharnidhar Sahu and Another

Patna High Court · (1984) CriLJ 1839

Criminal Procedure Code, 1973 (CrPC) — Section 202, 484Penal Code, 1860 (IPC) — Section 302

High Courts03 Mar 1984Dismissed

Laddu Lal Sahu and Others Vs Dharnidhar Sahu and Others

Patna High Court · (1984) 32 BLJR 424 : (1984) PLJR 693

Criminal Procedure Code, 1973 (CrPC) — Section 202, 438, 484

High Courts02 Mar 1984Dismissed

Rajeshwari Singh and Another Vs Lakhrajo Kunwar

Patna High Court · AIR 1984 Patna 354 : (1985) 33 BLJR 560 : (1984) PLJR 442

Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153

High Courts01 Mar 1984Allowed

Bihar State Sunni Waqf Board Vs Syed Bashiruddin Ashraf and Others

Patna High Court · AIR 1985 Patna 52 : (1986) 34 BLJR 86 : (1984) PLJR 790

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 4, 47

High Courts28 Feb 1984Allowed

Rakesh Kumar Thakur Vs The Union Public Service Commission and Another

Patna High Court · AIR 1984 Patna 357

Constitution of India, 1950 — Article 226, 320(1)Forest Service Examination Rules, 1982 — Rule 10

High Courts27 Feb 1984Allowed

Smt. Jago Devi and Others Vs Widow name not known and Others

Patna High Court · AIR 1984 Patna 362 : (1984) PLJR 894

Limitation Act, 1963 — Article 61Transfer of Property Act, 1882 — Section 91, 92

High Courts27 Feb 1984Dismissed

Dukhan Sah and Another Vs Gajendra Sah and Others

Patna High Court · AIR 1984 Patna 368 : (1984) PLJR 799

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963 — Rule 19(6)

High Courts22 Feb 1984

Smt. Jayanti Devi Vs Srichand Mal Agrawal and Others

Patna High Court · AIR 1984 Patna 296 : (1984) PLJR 852

Civil Procedure Code, 1908 (CPC) — Section 98(2)Limitation Act, 1908 — Article 142Limitation Act, 1963 — Article 65, 31

High Courts22 Feb 1984Dismissed

State of Bihar Vs Dhajadhari Rai

Patna High Court · AIR 1985 Patna 187 : (1984) PLJR 957

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3ALimitation Act, 1963 — Section 5

High Courts22 Feb 1984Allowed

Bidhu Bhusan Purcait and Others Vs S.A. Aziz and Others

Patna High Court · AIR 1985 Patna 165 : (1985) 33 BLJR 777 : (1984) PLJR 486

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 6(1), 80

High Courts22 Feb 1984

Khato Lal Dass and Another Vs Md. Jahiruddin Babar and Others

Patna High Court · AIR 1984 Patna 239 : (1984) 2 RCR(Rent) 221

Limitation Act, 1963 — Article 64, 65Transfer of Property Act, 1882 — Section 54