High Courts05 Jul 1973
Commissioner of Income Tax Vs Dr. B.B.A. Dalal
Patna High Court · (1974) 96 ITR 408 : (1974) 7 PLJR 77
Income Tax Act, 1922 — Section 16(3)
COURT ARCHIVE
Patna High Court judgments, 1973
191 judgments · page 6 of 10
High Courts03 Jul 1973
Charu Pharmacy and Clinic Vs State of Bihar
Patna High Court · (1973) 6 PLJR 473 : (1973) 32 STC 265
Bihar Sales Tax Act, 1947 — Section 25(1)
High Courts02 Jul 1973Dismissed
Bihar State Board of Religious Trust Vs Acharya Mahanth Amrit Das and Another
Patna High Court · AIR 1974 Patna 95
Bihar Hindu Religious Trusts Act, 1950 — Section 1, 2, 43, 59Evidence Act, 1872 — Section 101, 102, 103, 104, 114
High Courts29 Jun 1973Dismissed
Saran Club Vs Chandradeo Theosophical Lodge
Patna High Court · AIR 1974 Patna 158
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts29 Jun 1973
Minerva Printing Works Vs State of Bihar
Patna High Court · (1973) 32 STC 258
Bihar Sales Tax Act, 1959 — Section 33(1), 4(3)(a)
High Courts25 Jun 1973Dismissed
State of Bihar Vs Bindeshwar Singh and Others
Patna High Court · AIR 1974 Patna 71
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1Court Fees Act, 1870 — Article 11
High Courts25 Jun 1973
Commissioner of Income Tax Vs Meghraj Ramchandra
Patna High Court · (1974) 97 ITR 559 : (1973) 6 PLJR 483
Income Tax Act, 1961 — Section 271(1)
High Courts24 May 1973
Jitnath Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 1974 Patna 28
Civil Procedure Code, 1908 (CPC) — Order 27A Rule 1, Order 27A Rule 2, Order 7 Rule 7, 115Coal Mines (Taking Over of Management) Act, 1973 — Section 1, 18, 18(1), 18(2), 18(3)Constitution (Twenty-Sixth Amendment) Act, 1971 — Article 31(2)
High Courts17 May 1973Partly Allowed
Dwarka Prasad Agarwala and Others Vs Firm Lalchand Bhagat Ambika Ram and Others
Patna High Court · AIR 1974 Patna 103
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 4Evidence Act, 1872 — Section 101, 76
High Courts17 May 1973Dismissed
Bhagalpur Rolling Mills Vs Bhagalpur Electric Supply Co. Ltd.
Patna High Court · AIR 1974 Patna 269
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts17 May 1973Allowed
Hanant Lal Agrawal and Others Vs State of Bihar and Others
Patna High Court · AIR 1973 Patna 419
General Clauses Act, 1897 — Section 21
High Courts14 May 1973
Commissioner of Commercial Taxes Vs Bhag Singh Milkha Singh
Patna High Court · (1974) 34 STC 535
Constitution of India, 1950 — Article 286
High Courts14 May 1973Allowed
Mahabir Mahto Vs Mt. Sanjha and Others
Patna High Court · AIR 1974 Patna 113 : (1974) 7 PLJR 47
Civil Procedure Code, 1908 (CPC) — Section 107Specific Relief Act, 1877 — Section 22
High Courts11 May 1973Allowed
M/s S.K.G. Sugar Limited Vs The State of Bihar and Others
Patna High Court · (1973) 6 PLJR 449
Bihar and Orissa Excise Act, 1915 — Section 90(7)
High Courts10 May 1973Allowed
Rajesh Pal and Md. Haneef Quraiani Vs Md. Ali
Patna High Court · (1973) 6 PLJR 504
Penal Code, 1860 (IPC) — Section 405, 406, 420
High Courts09 May 1973Dismissed
B.K. Sinha Vs State of Bihar and Others
Patna High Court · AIR 1974 Patna 230
Constitution of India, 1950 — Article 226
High Courts08 May 1973
Mossamat Bibi Kuraisa Vs Rameshwar Rai, Sidhnath Rai and Fagu Rai
Patna High Court · (1974) PLJR 16
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(1)
High Courts08 May 1973
Ram Bahadur Rai Vs The State of Bihar and Others
Patna High Court · (1974) PLJR 414
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 144Maintenance of Internal Security Act, 1971 — Section 3(1)(a)(ii)
High Courts03 May 1973Allowed
Mohammad Gulam Rabbani Vs Bankipore Hari Sabha and Others
Patna High Court · AIR 1973 Patna 358
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 97(3), 122, 151Limitation Act, 1963 — Section 5
High Courts01 May 1973
Bihar State Co-operative Marketing Union Ltd. Vs The Registrar, Co-operative Societies and Another
Patna High Court · AIR 1974 Patna 77