High Courts29 Aug 1973
Hajipur Plywood Factory Vs State of Bihar
Patna High Court · (1974) 7 PLJR 89 : (1974) 34 STC 45
Bihar Sales Tax Act, 1944 — Section 17Bihar Sales Tax Act, 1947 — Section 20, 24(4)
COURT ARCHIVE
Patna High Court judgments, 1973
191 judgments · page 4 of 10
High Courts29 Aug 1973Dismissed
Lakshmi Devi and Others Vs Shankar Jha and Others
Patna High Court · AIR 1974 Patna 87
Hindu Succession Act, 1956 — Section 14(1), 14(2)Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 20, 69Transfer of Property Act, 1882 — Section 5
High Courts25 Aug 1973Dismissed
Choudhary Janki Prasad and Others Vs State of Bihar and Others
Patna High Court · AIR 1974 Patna 187
Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964 — Rule 39Bihar High Schools (Control and Regulation of Administration) Act, 1960 — Section 5Constitution of India, 1950 — Article 226, 227, 30
High Courts25 Aug 1973
Hardwarmal Onkarmal Vs Commissioner of Income Tax
Patna High Court · (1976) 102 ITR 779
Income Tax Act, 1961 — Section 256(1), 68
High Courts24 Aug 1973Dismissed
Doma Sao Mohan Lal Vs The State of Bihar and Others
Patna High Court · (1974) 34 STC 38
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9Bihar Sales Tax Act, 1947 — Section 17, 20
High Courts22 Aug 1973
Prabhat Ranjan Sarkar and Others Vs The State of Bihar
Patna High Court · (1974) CriLJ 957 : (1973) 6 PLJR 566
Criminal Procedure Code, 1898 (CrPC) — Section 173, 337
High Courts17 Aug 1973Allowed
Batai Bala Dasi and Others Vs Chabilal Sen and Others
Patna High Court · AIR 1974 Patna 147
High Courts16 Aug 1973
S.P. Pandey and Brothers Vs Commissioner of Income Tax
Patna High Court · (1974) 96 ITR 515
Income Tax Act, 1961 — Section 256(1), 66(1)
High Courts14 Aug 1973Dismissed
Vishnu Sugar Mills Ltd. Vs State of Bihar and Others
Patna High Court · AIR 1974 Patna 75
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 4, 5, 6
High Courts13 Aug 1973Dismissed
Shia Sharan Prasad Sahi Vs Sridhar Prasad Singh and Others
Patna High Court · AIR 1974 Patna 51
Specific Relief Act, 1963 — Section 34Transfer of Property Act, 1882 — Section 53
High Courts10 Aug 1973Allowed
Shyamlal Jagnani and Others Vs Sunder Singh and Others
Patna High Court · AIR 1974 Patna 138
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2(1), Order 21 Rule 2(2), Order 21 Rule 2(3), 47Limitation Act, 1963 — Article 125
High Courts10 Aug 1973Allowed
Ismail and Others Vs Idrish and Others
Patna High Court · AIR 1974 Patna 54
High Courts10 Aug 1973
Commissioner of Commercial Taxes Vs Shiva Pujan Prasad Bhagat
Patna High Court · (1974) 33 STC 466
Bihar Sales Tax Act, 1947 — Section 13(6), 24(5), 25(1)
High Courts10 Aug 1973
Jal Dhari Mahto and Others Vs Mosst. Rudia and Others
Patna High Court · (1974) CriLJ 1216
Civil Procedure Code, 1908 (CPC) — Section 145Criminal Procedure Code, 1898 (CrPC) — Section 107, 143, 145, 146, 162Evidence Act, 1872 — Section 167
High Courts09 Aug 1973Dismissed
Sri Narain Singh and Others Vs Baleshwar Singh and Others
Patna High Court · AIR 1974 Patna 91
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1908 — Section 7
High Courts09 Aug 1973
Narmadeshwar Sharma and Another Vs Sarju Chandra Poddar
Patna High Court · (1974) CriLJ 959
COMPANIES ACT, 1956 — Section 617Criminal Procedure Code, 1898 (CrPC) — Section 197, 198Penal Code, 1860 (IPC) — Section 19, 21, 323, 342, 500
High Courts08 Aug 1973Dismissed
Manoharlal Radhakrishna Vs The Union of India (UOI) and Others
Patna High Court · AIR 1974 Patna 56
Constitution of India, 1950 — Article 299(1)Contract Act, 1872 — Section 65, 70
High Courts08 Aug 1973Dismissed
Nabi Hassan and Others Vs Gajadhar Singh and Another
Patna High Court · AIR 1974 Patna 141
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts07 Aug 1973Allowed
Kusheshwar Singh Vs The State of Bihar and Others
Patna High Court · AIR 1974 Patna 267
Constitution of India, 1950 — Article 226
High Courts03 Aug 1973Allowed
Registrar of Companies Vs Chauhan Brothers Industries Private Ltd.
Patna High Court · (1974) 7 PLJR 66
Companies Act, 1956 — Section 433