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Patna High Court judgments, 1973

191 judgments · page 10 of 10

High Courts22 Jan 1973Allowed

Ram Prasad Singh and Others Vs State of Bihar and Others

Patna High Court · AIR 1974 Patna 25

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963 — Rule 19 , 49Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25
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High Courts22 Jan 1973Allowed

Ram Padarath Singh Vs Baidyanath Prasad and Others

Patna High Court · AIR 1973 Patna 389

Bihar Panchayat Election Rules, 1959 — Rule 75, 75(1), 75(2), 77Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 19 Rule 3, Order 20 Rule 4, Order 6 Rule 15Constitution of India, 1950 — Article 226
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