COURT ARCHIVE

Patna High Court judgments, 1973

191 judgments · page 9 of 10

High Courts22 Feb 1973

The Managing Committee, Adars Unchh Vidyalaya Vs The President, Board of Secondary Education and Others

Patna High Court · AIR 1973 Patna 335

Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964 — Rule 10A, 10A(1), 10A(2), 37, 39Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 5, 151Constitution of India, 1950 — Article 226, 227

High Courts21 Feb 1973Allowed

Union of India(UOI) and Another Vs Akhauri Harendra Narayan Singh and Another

Patna High Court · AIR 1974 Patna 159

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11A

High Courts19 Feb 1973Allowed

Thakur Bhagwan Sita Ramji Vs Moti Prasad and Others

Patna High Court · AIR 1973 Patna 439 : (1973) 6 PLJR 346

High Courts16 Feb 1973

Baidyanath Ayurved Bhawan (P) Limited Vs Employees'' State Insurance Corporation and Others

Patna High Court · (1975) 2 LLJ 128

Employees State Insurance Act, 1948 — Section 2, 44, 45, 45A, 45BRevenue Recovery Act, 1890 — Section 5

High Courts16 Feb 1973

M/s Baidyanath Ayurved Bhawan (P) Ltd. Vs The Employees'' State Insurance Corporation and Others The Regional Director, Employees'' State Insurance Corporation Vs M/s Baidyanath Ayurved Bhawan (P) Ltd.

Patna High Court · (1973) 6 PLJR 313

Employees State Insurance Act, 1948 — Section 2(22), 45A, 45B, 73D, 75(2)(a)Revenue Recovery Act, 1890 — Section 5

High Courts16 Feb 1973Dismissed

Jaichand Lal Vs Gopal Prasad and Others

Patna High Court · AIR 1973 Patna 441

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 9, Order 30 Rule 1, Order 30 Rule 4, Order 6 Rule 17

High Courts15 Feb 1973Dismissed

Bokaro and Ramgur Ltd. Vs The State of Bihar and Others

Patna High Court · AIR 1973 Patna 340

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6, 151

High Courts07 Feb 1973Dismissed

Patna Tyre Dealers'' Association and Others Vs The District Magistrate, Patna and Another

Patna High Court · (1973) 6 PLJR 297

Essential Commodities Act, 1955 — Section 2, 3, 3(1), 3(i)

High Courts07 Feb 1973Dismissed

Patna Tyres Dealers'' Association and Others Vs The District Magistrate and Others

Patna High Court · AIR 1973 Patna 469

Constitution of India, 1950 — Article 14

High Courts07 Feb 1973

S.N. Bose Vs The State

Patna High Court · (1974) CriLJ 569

Criminal Procedure Code, 1898 (CrPC) — Section 403, 439Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161

High Courts07 Feb 1973

Shiva Shiv Prasad Shukla Vs State

Patna High Court · (1975) CriLJ 187

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 100, 147, 156, 190, 197Penal Code, 1860 (IPC) — Section 332, 34, 353, 409, 467

High Courts06 Feb 1973Allowed

Deonath Singh Vs Smt. Rajbala Devi and Others

Patna High Court · AIR 1973 Patna 345 : (1973) 6 PLJR 284

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, 115

High Courts02 Feb 1973Allowed

Jasimuddin Vs Mosst. Hafiza Bibi

Patna High Court · (1973) 6 PLJR 287

Workmens Compensation Act, 1923 — Section 13, 19, 19(1), 2(1)(n), 28(1)(d)

High Courts02 Feb 1973

Jokhan Jha and Another Vs Ram Saran Jha and Others

Patna High Court · AIR 1973 Patna 443

Registration Act, 1908 — Section 77

High Courts02 Feb 1973Allowed

Jasimaddin Vs Hafiza Bibi and Another

Patna High Court · (1973) ACJ 432

Workmens Compensation Act, 1906 — Section 13, 19, 19(1), 2, 28(1)

High Courts31 Jan 1973Allowed

Rohtas Industries Ltd. Vs Superintendent of Central Excise and Others

Patna High Court · AIR 1973 Patna 446 : (1973) 6 PLJR 340

Central Excise Rules, 1944 — Rule 10, 10A, 173G, 173I(2)Central Excises and Salt Act, 1944 — Section 11

High Courts31 Jan 1973Allowed

Saligram Sharan Singh Vs The State of Bihar and Others

Patna High Court · AIR 1974 Patna 3

Bihar Panchayat Election Rules, 1959 — Rule 23(1), 23(2), 23(4)Bihar Panchayat Raj Act, 1947 — Section 79(1)

High Courts31 Jan 1973Dismissed

Bisheshwar Singh Vs A.G. and Others

Patna High Court · AIR 1974 Patna 16

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts24 Jan 1973Allowed

East India Pharmaceutical Works Ltd. and Others Vs Shri G.S. Verma and Another Management of Howrah Motor Co. Ltd. officer, Vs Labour Court Patna and Others M/s. Hindustan General Electrical Corporation Ltd. Vs Presiding Officer, Labour Court Ranchi and Others

Patna High Court · (1973) 6 PLJR 324

Bihar Shops and Establishments Act, 1953 — Section 10(1), 26, 26(1), 26(2), 28Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 21

High Courts23 Jan 1973Allowed

Sukhram Singh Vs The State of Bihar and Others

Patna High Court · AIR 1974 Patna 24

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)