High Courts02 Aug 1973Allowed
Randeo Sahani and Others Vs Adyanath Tewary and Others
Patna High Court · AIR 1974 Patna 374
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4
COURT ARCHIVE
Patna High Court judgments, 1973
191 judgments · page 5 of 10
High Courts02 Aug 1973
Ray Talkies Vs Commissioner of Income Tax
Patna High Court · (1974) 96 ITR 499
Income Tax Act, 1961 — Section 184(7), 256(1)
High Courts01 Aug 1973Allowed
Sashi Prasad and Others Vs Baleshwar Prasad Mandal and Others
Patna High Court · AIR 1974 Patna 63
Arbitration Act, 1940 — Section 17, 33, 39
High Courts01 Aug 1973Allowed
Parmeshwar Yadav and Others Vs Misri Lal Yadav
Patna High Court · AIR 1974 Patna 67
Arbitration Act, 1940 — Section 17Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 119
High Courts27 Jul 1973Allowed
S. Lal and Co. Ltd. Vs The Union of India (UOI) and Others
Patna High Court · AIR 1975 Patna 44 : (1974) 7 PLJR 60
Constitution of India, 1950 — Article 298
High Courts27 Jul 1973Dismissed
Abdul Razak Vs Abdul Halim and Others
Patna High Court · AIR 1974 Patna 37
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts27 Jul 1973Dismissed
Ramsarup Dass and Others Vs Pyare Das and Another
Patna High Court · AIR 1974 Patna 153
Civil Procedure Code, 1908 (CPC) — Section 105, 11, 115
High Courts25 Jul 1973Dismissed
Upendra Narain Singh Vs The State of Bihar and Others
Patna High Court · AIR 1975 Patna 80
Bihar Panchayat Election Rules, 1959 — Rule 21(4)Constitution of India, 1950 — Article 14, 245
High Courts25 Jul 1973Allowed
Nilambar Singh Vs Rameshwar Choudhary and Others
Patna High Court · AIR 1974 Patna 145
Constitution of India, 1950 — Article 226, 227
High Courts23 Jul 1973
Commissioner of Commercial Taxes Vs Ashoka Marketing Ltd.
Patna High Court · (1973) 6 PLJR 477 : (1974) 33 STC 24
Bihar Sales Tax Act, 1947 — Section 24(4), 24(5), 25(1)
High Courts19 Jul 1973
Jamshedpur Engineering and Machine Manufacturing Co. Private Ltd. Vs Commissioner of Income Tax
Patna High Court · (1975) 98 ITR 33
Income Tax Act, 1922 — Section 23A, 66(2)
High Courts17 Jul 1973
Commissioner of Commercial Taxes Vs Ashoka Marketing Limited
Patna High Court · (1973) 6 PLJR 523 : (1973) 32 STC 411
Bihar Sales Tax Act, 1947 — Section 24(4), 25(1)Bihar Sales Tax Rules, 1949 — Rule 36(5)(a)
High Courts17 Jul 1973Dismissed
Ramjoy Rewani Vs Kusum Mahatani and Others
Patna High Court · AIR 1974 Patna 200 : (1974) 7 PLJR 108
Chotanagpur Tenancy Act, 1908 — Section 46, 46(1)
High Courts17 Jul 1973Dismissed
Hindustan Steel Works Construction Ltd. Vs The State of Bihar and Others
Patna High Court · AIR 1974 Patna 151
Motor Vehicles Act, 1988 — Section 2(18), 22
High Courts16 Jul 1973Dismissed
The State of Bihar and Another Vs Rabatilal Das
Patna High Court · AIR 1974 Patna 156
Bihar Land Reforms Act, 1950 — Section 35
High Courts13 Jul 1973
Laxmi Stores Vs State of Bihar
Patna High Court · (1973) 32 STC 466
Bihar Sales Tax Act, 1959 — Section 18(1), 18(1)(a), 33(3)
High Courts12 Jul 1973Allowed
Hiralal Choudhary Vs Hariram Khetan
Patna High Court · AIR 1974 Patna 39
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts12 Jul 1973Partly Allowed
Harbansh Narain Singh and Another Vs State of Bihar
Patna High Court · AIR 1974 Patna 224 : (1974) 7 PLJR 80
Land Acquisition Act, 1894 — Section 23, 4(1)
High Courts11 Jul 1973Dismissed
Ghuia Devi and Others Vs Shyamlal Mandal and Others
Patna High Court · AIR 1974 Patna 68
Bihar and Orissa Police Manual, 1930 — Rule 126Evidence Act, 1872 — Section 35
High Courts11 Jul 1973Dismissed
Srimati Premkanta Kumari Jain Vs The State of Bihar and Others
Patna High Court · (1973) 6 PLJR 488
Constitution of India, 1950 — Article 226, 227