High Courts20 Sept 1972Dismissed
Umesh Kumar Sinha Vs Dr. Syed Ahsan Ahmad
Patna High Court · AIR 1973 Patna 285
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Patna High Court judgments, 1972
243 judgments · page 4 of 13
High Courts20 Sept 1972Allowed
Smt. Sudama Devi and Others Vs Rajendra Singh and Others
Patna High Court · AIR 1973 Patna 199 : (1973) 6 PLJR 534
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3)Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 52
High Courts15 Sept 1972Dismissed
Md. Yusuf Vs The Member, Board of Revenue and Others
Patna High Court · AIR 1973 Patna 97 : (1973) 6 PLJR 44
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(2), 2
High Courts15 Sept 1972
In Re: Chotanagpur Banking Association Ltd.
Patna High Court · (1973) 43 CompCas 12
Banking Regulation Act, 1949 — Section 45A, 45BBihar Land Reforms Act, 1950 — Section 32(2)
High Courts15 Sept 1972Allowed
Mathura Singh and Others Vs Ramakant Missir and Others
Patna High Court · (1973) 6 PLJR 386
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145(4)
High Courts14 Sept 1972Allowed
Jibkant Jha Vs Maharani Adhirani Shri Raj Lakshmi and Others
Patna High Court · AIR 1973 Patna 272
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123, 5
High Courts14 Sept 1972Dismissed
Mohammad Shafi Ansari Vs Md. Khalil
Patna High Court · AIR 1973 Patna 180
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Sept 1972Dismissed
Bikarma Koeri and Others Vs Gopal Prasad Chamadia
Patna High Court · AIR 1973 Patna 284
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Sept 1972Dismissed
Punam Bhai Patel Vs Bajrang Lal
Patna High Court · AIR 1973 Patna 214
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Sept 1972
Baijnath Prasad Keyal Vs Shambhu Sharan Shrivastava
Patna High Court · AIR 1973 Patna 268
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Sept 1972Dismissed
Baijnath Mahabir Prasad Vs Central Consumers Co-operative Stores Ltd.
Patna High Court · AIR 1973 Patna 64
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Sept 1972Allowed
Motilal Padampat Sugar Co. Pvt. Ltd. and Others Vs The State of Bihar and Others
Patna High Court · AIR 1973 Patna 47 : (1973) 6 PLJR 198
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 6, 7Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963 — Rule 10, 8, 9
High Courts13 Sept 1972Dismissed
Shri Thakurjee Vs Kalpu Chamar and Others
Patna High Court · AIR 1973 Patna 58
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Sept 1972Dismissed
Aboo Rafat Ansari Vs Gokul Das
Patna High Court · AIR 1973 Patna 45
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Sept 1972
Satya Kinkar Palit Vs Brahmdeo Sinha and Co.
Patna High Court · AIR 1973 Patna 213
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Sept 1972Dismissed
Arya Pratinidhi Sabha and Others Vs The State of Bihar and Others
Patna High Court · AIR 1973 Patna 101
Constitution of India, 1950 — Article 29, 30
High Courts11 Sept 1972Dismissed
Baijnath Pandit Vs Smt. Narvada Devi Kejariwal
Patna High Court · AIR 1973 Patna 286 : (1973) 6 PLJR 237
Transfer of Property Act, 1882 — Section 106
High Courts11 Sept 1972Dismissed
Ram Pukar Singh and Others Vs Sita Ram Mahton and Others
Patna High Court · AIR 1973 Patna 310
Civil Procedure Code, 1908 (CPC) — Section 100, 101Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 18
High Courts08 Sept 1972
Mehta Ramnath Vs The State of Bihar and Others
Patna High Court · (1973) 6 PLJR 138 : (1973) 30 STC 477
Constitution of India, 1950 — Article 19, 301
High Courts07 Sept 1972Allowed
Bihar State Agro-Industries Development Corporation Ltd. Vs The State of Bihar and Another
Patna High Court · (1973) 6 PLJR 173 : (1973) 31 STC 484
Bihar Sales Tax Act, 1944 — Section 2(g), 2(h), 7(2)