High Courts04 Jan 1972Allowed
Bansidhar Agarwalla and Others Vs Remeshwarlal Agarwalla and Others
Patna High Court · AIR 1972 Patna 221 : (1972) 5 PLJR 162
COURT ARCHIVE
Patna High Court judgments, 1972
243 judgments · page 13 of 13
High Courts04 Jan 1972
Thakur Paper Mills Ltd. and Another Vs Industrial Finance Corporation of India and Others
Patna High Court · AIR 1972 Patna 348 : (1972) 5 PLJR 377
Industrial Finance Corporation Act, 1948 — Section 30(10), 30(7), 30(9)
High Courts04 Jan 1972
Matadin Sharma Vs Upendra Sharma
Patna High Court · AIR 1972 Patna 292
Transfer of Property Act, 1882 — Section 106