High Courts11 Nov 1972Allowed
Jadav Gilua Vs Suraj Narain Jha and Others
Patna High Court · AIR 1974 Patna 207
Bihar Panchayat Election Rules, 1959 — Rule 75, 77, 87Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15
COURT ARCHIVE
Patna High Court judgments, 1972
243 judgments · page 3 of 13
High Courts06 Nov 1972Dismissed
Lakhan Mahto and Others Vs The State of Bihar and Others
Patna High Court · AIR 1974 Patna 130
Bihar Panchayat Election Rules, 1959 — Rule 17, 50, 72Constitution of India, 1950 — Article 226, 227
High Courts31 Oct 1972Dismissed
Ekawari and Others Vs Jadunandan Kamat and Others
Patna High Court · AIR 1974 Patna 191
Evidence Act, 1872 — Section 44Limitation Act, 1908 — Article 95Limitation Act, 1963 — Article 59
High Courts27 Oct 1972Dismissed
Chintaman Mahto Vs Smt. Fanindra Devi and Others
Patna High Court · AIR 1973 Patna 175
Transfer of Property Act, 1882 — Section 111
High Courts23 Oct 1972Dismissed
Surya Gon Vs The Sub-divisional Officer and Another
Patna High Court · AIR 1973 Patna 255 : (1972) 5 PLJR 632
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 21(1)
High Courts23 Oct 1972
Ram Das Shukla and Others Vs The State of Bihar
Patna High Court · (1973) CriLJ 1329
Penal Code, 1860 (IPC) — Section 143, 144, 172, 182, 188
High Courts20 Oct 1972Dismissed
Bhuneshwar Prasad and Others Vs The State of Bihar
Patna High Court · (1973) 6 PLJR 550
Penal Code, 1860 (IPC) — Section 147, 325, 452
High Courts06 Oct 1972Dismissed
Municipal Commissioners of Begusarai Municipality Vs Sri Ram Baran Singh
Patna High Court · AIR 1973 Patna 194
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Sept 1972Partly Allowed
Jugal Kishore Tewari and Another Vs Umesh Chandra Tewari and Others
Patna High Court · AIR 1973 Patna 352 : (1973) 6 PLJR 5
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2), Order 21 Rule 84Transfer of Property Act, 1882 — Section 54
High Courts28 Sept 1972Dismissed
Mansur Ali and Another Vs Md. Usman and Another
Patna High Court · AIR 1973 Patna 178 : (1973) 6 PLJR 244
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Limitation Act, 1963 — Section 5
High Courts27 Sept 1972Dismissed
Smt. Usha Rani and Others Vs The State of Bihar and Others
Patna High Court · AIR 1973 Patna 256
Bihar Land Reforms Act, 1950 — Section 4Constitution of India, 1950 — Article 226
High Courts27 Sept 1972Dismissed
Fulchand Motilal and Another Vs Manhar Lall Jetha Lall Mehta
Patna High Court · AIR 1973 Patna 196
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts27 Sept 1972Allowed
The State of Bihar Vs Smt. Banarsi Devi and Others
Patna High Court · AIR 1973 Patna 146 : (1972) 5 PLJR 590
Land Acquisition Act, 1894 — Section 18, 30
High Courts22 Sept 1972Dismissed
The Managing Committee of the Mungraura Middle School Vs The District Education Officer and Another
Patna High Court · AIR 1973 Patna 260
Bihar High Schools (Control and Regulation of Administration) Act, 1960 — Section 8(2)
High Courts21 Sept 1972Allowed
Rachhya Singh and Another Vs Ram Ran Bijai Prasad Singh and Others
Patna High Court · AIR 1973 Patna 179
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Sept 1972Dismissed
Bishwanath Bishwakarma and Others Vs Rameshwar Kuar and Others
Patna High Court · AIR 1973 Patna 309 : (1973) 6 PLJR 242
Bihar Tenancy Act, 1885 — Section 49M
High Courts20 Sept 1972Dismissed
Sudhir Mandal and Others Vs The Subdivisional Officer and Another
Patna High Court · AIR 1973 Patna 266
Limitation Act, 1963 — Article 65
High Courts20 Sept 1972Dismissed
Ramgopal Kanaudia and Another Vs Sheo Prasad Rongta
Patna High Court · AIR 1973 Patna 198
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Sept 1972Allowed
Md. Sikandar Mian Vs The Sub-Divisional Officer and Another
Patna High Court · AIR 1973 Patna 265
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 20
High Courts20 Sept 1972Dismissed
Surendra Mandal Vs The Sub-Divisional Officer and Others
Patna High Court · AIR 1973 Patna 271
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 20