High Courts05 Dec 1972Dismissed
Sheo Nath Singh Vs K. Abraham and Others
Patna High Court · AIR 1973 Patna 242
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
COURT ARCHIVE
Patna High Court judgments, 1972
243 judgments · page 2 of 13
High Courts01 Dec 1972Allowed
Union of India (UOI) Vs Chotelal Shewnath Rai
Patna High Court · AIR 1973 Patna 244 : (1973) 6 PLJR 560
Evidence Act, 1872 — Section 101, 102, 103, 104Railways Act, 1890 — Section 73
High Courts01 Dec 1972Allowed
Bajrang Singh Vs Bachu Singh and Others
Patna High Court · AIR 1974 Patna 127
Bihar Panchayat Election Rules, 1948 — Rule 78
High Courts01 Dec 1972Allowed
Sri Bajrang Singh Vs Sri Bachu Singh and Others
Patna High Court · (1973) 6 PLJR 168
Constitution of India, 1950 — Article 226, 227
High Courts30 Nov 1972Dismissed
Sardar Kulwant Singh and Ishwar Lal Vs The State of Bihar and Another
Patna High Court · (1973) 6 PLJR 16
Mines Act, 1952 — Section 2(jj)Mines and Minerals (Development and Regulation) Act, 1957 — Section 3, 6
High Courts28 Nov 1972Dismissed
Kandan Soren and Others Vs Jitan Hembrom
Patna High Court · AIR 1973 Patna 206 : (1973) 6 PLJR 153
Evidence Act, 1872 — Section 49, 60, 81Hindu Succession Act, 1956 — Section 3
High Courts28 Nov 1972Dismissed
Bikal Chandra Gope and Another Vs Manjura Gowalin and Others
Patna High Court · AIR 1973 Patna 208
High Courts27 Nov 1972Dismissed
Lachhmi Devi Vs Chandrakala Saraogi and Others
Patna High Court · AIR 1973 Patna 155
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 19, Order 26 Rule 15, Order 26 Rule 4, 132
High Courts24 Nov 1972Allowed
Janki Sah and Others Vs Girja Singh and Others
Patna High Court · AIR 1973 Patna 211 : (1973) 6 PLJR 149
Limitation Act, 1908 — Article 116Trusts Act, 1882 — Section 90
High Courts24 Nov 1972Dismissed
Bhutnath Chatterjee Vs The State of Bihar and Others
Patna High Court · AIR 1973 Patna 247
Transfer of Property Act, 1882 — Section 53A
High Courts24 Nov 1972Dismissed
Madhai Kumhar Vs Sabi Bewa
Patna High Court · AIR 1973 Patna 160
Evidence Act, 1872 — Section 114Hindu Succession Act, 1956 — Section 1
High Courts23 Nov 1972
Chit Narain Choudhary and Others Vs Kedar Nath Jha and Others
Patna High Court · (1973) CriLJ 895
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112
High Courts23 Nov 1972Dismissed
Lakhi Prasad Fogla Vs Murlidhar Marwari and Others
Patna High Court · AIR 1973 Patna 250
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 22 Rule 4
High Courts23 Nov 1972Allowed
Madhu Singh Vs The State of Bihar and Others
Patna High Court · AIR 1973 Patna 253
Constitution of India, 1950 — Article 226, 227
High Courts21 Nov 1972
Bakridan Bibi and Others Vs The State of Bihar
Patna High Court · (1973) CriLJ 1328
Essential Commodities Act, 1955 — Section 10Payment of Bonus Act, 1965 — Section 28, 29
High Courts17 Nov 1972Allowed
Harendra Nath Mukharjee Vs Shyam Sunder Kuer and Others
Patna High Court · AIR 1973 Patna 142 : (1973) 6 PLJR 20
Civil Procedure Code, 1908 (CPC) — Section 47Partition Act, 1893 — Section 4
High Courts16 Nov 1972Dismissed
Smt. Prabhawati Devi and Another Vs Most. Bibi Zaibunnisa and Others
Patna High Court · (1973) 6 PLJR 205
High Courts14 Nov 1972Partly Allowed
Deo Dutta Singh and Others Vs Ram Naresh Singh and Others
Patna High Court · AIR 1973 Patna 166 : (1972) 5 PLJR 605
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts13 Nov 1972
Gaya Singh Vs Kedar Singh and Another
Patna High Court · (1973) CriLJ 1626
Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 148, 149, 307, 337
High Courts11 Nov 1972Dismissed
Jagdish Mahton Vs Mohammad Elahi and Others
Patna High Court · AIR 1973 Patna 170
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11Hindu Succession Act, 1956 — Section 14, 14(1), 4(1)Hindu Widows Remarriage Act, 1856 — Section 2